High Courts27 Jul 2009
Food Corporation of India Vs Globus Contractors Pvt. Ltd. and Another
Delhi High Court · (2009) 07 DEL CK 0472
Arbitration Act, 1940 — Section 14, 17, 20, 29, 30
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 110 of 238
High Courts27 Jul 2009
Rajinder Singh and Another Vs Manjit Singh and Another
Delhi High Court · (2010) 7 RCR(Civil) 1963
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Registration Act, 1908 — Section 17
High Courts27 Jul 2009Allowed
Ram Kalan Vs The State
Delhi High Court · (2009) 07 DEL CK 0394
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts27 Jul 2009Allowed
Lok Nath Gupta Vs Rajinder Kumar
Delhi High Court · (2010) 1 ILR Delhi 102
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts27 Jul 2009Dismissed
PEPSU Road Transport Corporation Vs Miss Avneet Kaur and Another
Delhi High Court · (2009) 07 DEL CK 0384
High Courts27 Jul 2009Dismissed
Union of India (UOI), Government of NCT of Delhi and Director of Education Government of NCT of Delhi Vs Shri T.B. Tyagi
Delhi High Court · (2009) 8 SLR 64
High Courts27 Jul 2009Dismissed
The Management of Vishal Udyog Vs Shri Satyabir and Others
Delhi High Court · (2009) 07 DEL CK 0281
Constitution of India, 1950 — Article 226
High Courts27 Jul 2009Dismissed
S.I. Dr. Mohinder Pal Bhardwaj Vs Lt. Governor of Delhi, Commissioner of Police, Jt. Commissioner of Police and Dy. Commissioner of Police
Delhi High Court · (2009) 07 DEL CK 0261
High Courts27 Jul 2009Dismissed
Mohd. Abdullah Vs The Lt. Governor, The Director, Deptt. of Health and Family Welfare Govt. of NCT and The Secretary Union Public Service Commission
Delhi High Court · (2009) 07 DEL CK 0260
High Courts27 Jul 2009
Mahinder Singh Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2009) 07 DEL CK 0252
Evidence Act, 1872 — Section 165
High Courts27 Jul 2009
R.K. Sahu Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0226
Customs House Agents Licensing Regulations, 1984 — Regulation 8
High Courts27 Jul 2009
Brahm Prakash Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0199
Constitution of India, 1950 — Article 226Hotel Corporation of India Limited Employees Service Regulations — Regulation 60, 78, 87, 88
High Courts27 Jul 2009
Avtar Singh Vs The State (NCT of Delhi)
Delhi High Court · (2009) ILR Delhi 632 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts27 Jul 2009
Nitin Ramniklal Shan Vs Special Director
Delhi High Court · (2009) 166 DLT 107 : (2010) 8 RCR(Civil) 342 : (2009) 95 SCL 131
Foreign Exchange Regulation Act, 1973 — Section 9(1)
High Courts27 Jul 2009
The Commissioner of Income Tax-V Vs Panacea Biotech Ltd.
Delhi High Court · (2010) 324 ITR 311 : (2009) 183 TAXMAN 212
Income Tax Act, 1961 — Section 260(A), 35(2), 43, 43(2)
High Courts27 Jul 2009Dismissed
Rajesh Kumar Vs Gopal Krishan Kapoor and Others
Delhi High Court · (2009) 07 DEL CK 0177
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Jul 2009
Siemens Ltd. Vs South India Cements Ltd.
Delhi High Court · (2009) 07 DEL CK 0153
Arbitration Act, 1940 — Section 14, 17, 29, 30, 33Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts27 Jul 2009
MMTC Limited Vs H.J. Baker and Bros. Inc.
Delhi High Court · (2009) ILR Delhi 797 Supp
Contract Act, 1872 — Section 73
High Courts27 Jul 2009Dismissed
Workmen of MCD Vs MCD
Delhi High Court · (2009) 161 DLT 458 : (2010) 1 LLJ 417
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 33C, 33C(2), 36AWorking Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17
High Courts27 Jul 2009Dismissed
Vikram Vir Vohra Vs Shalini Bhalla
Delhi High Court · (2010) 170 DLT 303 : (2009) ILR Delhi 784 Supp : (2011) 7 RCR(Civil) 1231
Guardians and Wards Act, 1890 — Section 17Hindu Marriage Act, 1955 — Section 13B(1), 13B(2), 26Hindu Minority and Guardianship Act, 1956 — Section 13, 6