High Courts28 Jul 2009Allowed
Pushp Lata Sharma Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2009) 07 DEL CK 0383
Motor Vehicles Act, 1988 — Section 168, 169
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 109 of 238
High Courts28 Jul 2009
Bajaj Alliaz General Insurance Vs Baljinder Kaur and Others
Delhi High Court · (2009) 07 DEL CK 0382
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 168, 169
High Courts28 Jul 2009Dismissed
Virender P. Sah Vs Punjab National Bank and Others
Delhi High Court · (2009) 07 DEL CK 0361
High Courts28 Jul 2009Disposed Off
The General Manager, Ashok Hotel Vs The Asstt. Collector and Others
Delhi High Court · (2009) 07 DEL CK 0360
Constitution of India, 1950 — Article 226
High Courts28 Jul 2009Dismissed
Sahan Institute, Federation for Mentally Retarded (India) Vs Ranjit Singh
Delhi High Court · (2009) 7 ILR Delhi 378
Industrial Disputes Act, 1947 — Section 2(j)
High Courts28 Jul 2009
Commissioner of Income Tax Vs Om Budhisatna Trust
Delhi High Court · (2009) 07 DEL CK 0284
Income Tax Act, 1961 — Section 11, 143(1)(a), 143(2)
High Courts28 Jul 2009
Shri Surender Kumar and Another Vs State and Another
Delhi High Court · (2009) 07 DEL CK 0238
Penal Code, 1860 (IPC) — Section 323, 34, 354, 452, 506
High Courts28 Jul 2009Dismissed
Mehar Singh Vs Cement Manufacturers'' Association
Delhi High Court · (2010) 1 LLJ 733
Constitution of India, 1950 — Article 226
High Courts28 Jul 2009Dismissed
M.R. Malhotra and Others Vs Competent Builders Pvt. Ltd.
Delhi High Court · (2009) ILR Delhi 202 Supp
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 148Succession Act, 1925 — Section 214
High Courts28 Jul 2009
Shri Surendra Prasad Sinha Vs Smt. Bibha Sinha and Others
Delhi High Court · (2009) 4 ILR Delhi 177
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19
High Courts28 Jul 2009Allowed
Ashok Vs State
Delhi High Court · (2009) 07 DEL CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 160, 313
High Courts28 Jul 2009Dismissed
Aadhar Stumbh Township Pvt. Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2009) 07 DEL CK 0124
High Courts28 Jul 2009Allowed
Sh. Kaushal Chand Misra Vs Sh. Azar
Delhi High Court · (2009) 07 DEL CK 0088
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Workmens Compensation Act, 1923 — Section 12(2), 30, 4A
High Courts28 Jul 2009
Minas E Minerais De Goa P. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0062
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Income Tax Act, 1961 — Section 256(2)Mineral Concession Rules, 1960 — Rule 54, 55, 55(4)
High Courts27 Jul 2009
Centre for Public Interest Ligation Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0539
Constitution of India, 1950 — Article 226Prasar Bharati (Broadcasting Corporation of India) (Procedure and Conduct of Business) Regulations, 2000 — Regulation 12, 12(4), 3(1)Prasar Bharati (Broadcasting Corporation of India) (Procedure and Conduct of Business) Rule — Rule 3(2)
High Courts27 Jul 2009Dismissed
Union of India (UOI) and Director of Education Government of NCT of Delhi Vs Shri T.B. Tyagi
Delhi High Court · (2009) 07 DEL CK 0538
High Courts27 Jul 2009
Sh. Manmohan Mehta Vs The Management of R.V. Sales Pvt. Ltd.
Delhi High Court · (2009) 07 DEL CK 0516
Civil Procedure Code, 1908 (CPC) — Section 33C(2), 60(1)Constitution of India, 1950 — Article 311(2)
High Courts27 Jul 2009Dismissed
Mother Gian Educational Society Vs Delhi Development Authority
Delhi High Court · (2009) 07 DEL CK 0510
High Courts27 Jul 2009
Sheela Devi and Others Vs M.C.D. and Others
Delhi High Court · (2009) 07 DEL CK 0497
Industrial Disputes Act, 1947 — Section 2Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Jul 2009Dismissed
Chand Singh Vs State
Delhi High Court · (2009) 07 DEL CK 0496
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 8Penal Code, 1860 (IPC) — Section 302, 304B, 308, 323, 406