High Courts24 Jul 2009Dismissed
LT. Col. (Dr.) S.C. Dash, YSM, VSM Vs Union of India and others
Delhi High Court · (2009) 6 ILR Delhi 769
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 112 of 238
High Courts24 Jul 2009
Gulshan Kumar Vs Gandhi Scientific Co.
Delhi High Court · (2009) 07 DEL CK 0235
High Courts24 Jul 2009
Sh. Arun Jaitly Vs Ishwar Industries and Others
Delhi High Court · (2009) ILR Delhi 596 Supp
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 20Companies Act, 1956 — Section 48Contract Act, 1872 — Section 10, 23, 25
High Courts24 Jul 2009Dismissed
Smt. Sharda and Others Vs Delhi State Civil Supply Corporation Ltd.
Delhi High Court · (2009) 07 DEL CK 0164
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3Constitution of India, 1950 — Article 226
High Courts24 Jul 2009
Tapan Biswas Vs State
Delhi High Court · (2009) 07 DEL CK 0127
Penal Code, 1860 (IPC) — Section 376, 506
High Courts24 Jul 2009
Ms. Madhushree Gupta Vs Union of India (UOI) and Another British Airways PLC Vs Union of India (UOI) and Others
Delhi High Court · (2009) 225 CTR 1 : (2009) 317 ITR 107 : (2009) 183 TAXMAN 100
Constitution of India, 1950 — Article 14, 226, 227Income Tax Act, 1922 — Section 22(1), 22(2), 23, 28, 28(1)Income Tax Act, 1961 — Section 139, 143(1), 143(2), 144, 147
High Courts24 Jul 2009Allowed
Abhishek Antil Vs National Aviation Company of India Ltd.
Delhi High Court · (2009) 6 ILR Delhi 780
High Courts24 Jul 2009Dismissed
Sh. Mahinder Pal Vs Delhi Transport Corporation and Another
Delhi High Court · (2009) 07 DEL CK 0080
Constitution of India, 1950 — Article 226Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 15A
High Courts24 Jul 2009
Mahesh Gupta and Another Vs Tej Singh Yadav and Another
Delhi High Court · (2009) 41 PTC 109
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Jul 2009
Rajat Pharmachem Ltd. and Others Vs State Trading Corporation of India Ltd.
Delhi High Court · (2009) ILR Delhi 729 Supp : (2009) 3 JCC 221
Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 138, 177, 178, 179, 482
High Courts24 Jul 2009Dismissed
R.P. Builders Vs DDA
Delhi High Court · (2009) 07 DEL CK 0021
Arbitration Act, 1940 — Section 30, 33
High Courts23 Jul 2009
Delhi Transport Corporation Vs Sh. Attar Singh
Delhi High Court · (2009) 07 DEL CK 0499
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts23 Jul 2009Dismissed
Yogesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0498
Constitution of India, 1950 — Article 335Recruitment Rules — Rule 11, 12, 8
High Courts23 Jul 2009Allowed
Shri Ram Het Vs Municipal Corporation of Delhi
Delhi High Court · (2009) 164 DLT 103
High Courts23 Jul 2009Allowed
Sagar Apartment Flat Owners Society Vs SeqUnion of Indiaa Const. P. Ltd.
Delhi High Court · (2009) 162 DLT 1 : (2009) ILR Delhi 701 Supp : (2010) 8 RCR(Civil) 3126
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 1 Rule 8(4), Order 23 Rule 1(5), Order 39 Rule 1
High Courts23 Jul 2009Allowed
Union of India (UOI) and The Chairman, Central Board of Direct Taxes Vs Mr. S.C. Jain, ACIT (Retd.)
Delhi High Court · (2009) 162 DLT 194 : (2010) 6 SLR 471
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
High Courts23 Jul 2009Dismissed
M.S. Gupta Vs State Bank of India and Others
Delhi High Court · (2009) 07 DEL CK 0421
State Bank of India (Officers Service) Rules, 1992 — Rule 24(12), 67
High Courts23 Jul 2009
Indraparstha Gas Limited (CNG) Sharmil Sangh (Regd.) Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0414
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33A
High Courts23 Jul 2009Dismissed
Union of India (UOI) Vs Bharat General and Textiles Industries Ltd.
Delhi High Court · (2009) ILR Delhi 170 Supp
Railways Act, 1989 — Section 93, 94
High Courts23 Jul 2009Dismissed
Sardar Jaswant Singh Oberio and Others Vs Shiv Shankar and Others
Delhi High Court · (2009) 07 DEL CK 0348