High Courts22 Jul 2009Allowed
Vidyawati and Others Vs Krishan Kumar and Others
Delhi High Court · (2009) 07 DEL CK 0347
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 114 of 238
High Courts22 Jul 2009Allowed
KSD Properties Pvt. Ltd. Vs P.P. Design Estate P.P. Design Estate and Others Vs Geeta Devi and Another
Delhi High Court · (2009) 07 DEL CK 0312
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 5, Order 12 Rule 6, Order 14 Rule 5, 151
High Courts22 Jul 2009Disposed Off
Lt. Col. (Retd) Gurvachan Singh and Another Vs State
Delhi High Court · (2009) 07 DEL CK 0297
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts22 Jul 2009Dismissed
Dr. Deepak Singh Vs Vice Chancellor, Jawahar Lal Nehru University and Others
Delhi High Court · (2009) 07 DEL CK 0278
High Courts22 Jul 2009
Britannia Industries Ltd. Vs Uday Vir Singh
Delhi High Court · (2009) 07 DEL CK 0256
High Courts22 Jul 2009Dismissed
Commissioner of Income Tax Vs Ritu Anurag Aggarwal
Delhi High Court · (2009) 07 DEL CK 0248
Income Tax Act, 1961 — Section 143(1)(a), 143(2), 68
High Courts22 Jul 2009Dismissed
Bahl Builders Pvt. Ltd. Vs Union of India (UOI)
Delhi High Court · (2009) 07 DEL CK 0224
High Courts22 Jul 2009
Ramesh Kumar Maini Vs United Insurance Co. Ltd. and Others
Delhi High Court · (2009) 6 ILR Delhi 761
Motor Vehicles Act, 1988 — Section 146, 95
High Courts22 Jul 2009
Sh. Raj Kumar Vs Sh. Harjit Singh
Delhi High Court · (2009) 07 DEL CK 0196
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(5), Order 7 Rule 6Limitation Act, 1963 — Section 19Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Jul 2009
Sh. Sohan Lal Vs Union of India (UOI)
Delhi High Court · (2009) 07 DEL CK 0190
Railways Act, 1989 — Section 123, 124, 124A
High Courts22 Jul 2009Dismissed
Dharamvir Singh Vs N.D.M.C.
Delhi High Court · (2009) 07 DEL CK 0144
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts22 Jul 2009
Jagdish Chander Vs Lt. Governor and Others
Delhi High Court · (2009) 07 DEL CK 0105
Delhi Co-operative Societies Rules, 1973 — Rule 25, 25(1), 25(4)
High Courts22 Jul 2009Dismissed
Smt. Santosh Sukheja and Others Vs Women''s Action for Development and Another
Delhi High Court · (2009) 07 DEL CK 0066
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts22 Jul 2009
Rama Pandey Vs Union of India (UOI) and Another
Delhi High Court · (2009) 162 DLT 202 : (2009) 6 ILR Delhi 752
Penal Code, 1860 (IPC) — Section 420, 468, 472, 511
High Courts22 Jul 2009
P.C. Kathuria Vs C.B.I.
Delhi High Court · (2009) ILR Delhi 192 Supp : (2010) 6 RCR(Criminal) 1123
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 319, 319(2), 319(3), 319(4(1))Essential Commodities Act, 1955 — Section 11Penal Code, 1860 (IPC) — Section 21
High Courts22 Jul 2009
Nimesh Suchde Prop. Siddharth Polymers Vs Union of India (UOI) and Others
Delhi High Court · (2011) 107 SCL 183
Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 19, 19(1)Foreign Exchange Regulation Act, 1973 — Section 50, 8(3), 8(4)
High Courts22 Jul 2009
Winsome Breweries Ltd. Vs City Distributors
Delhi High Court · (2009) 07 DEL CK 0042
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 7 Rule 10, Order 7 Rule 10(2), Order 7 Rule 10A
High Courts22 Jul 2009
Jeet Singh Vs Delhi Development Authority
Delhi High Court · (2009) 07 DEL CK 0018
Contract Act, 1872 — Section 74
High Courts21 Jul 2009
Shri Ramesh Chander Gupta Vs Delhi Development Authority and Another
Delhi High Court · (2009) 07 DEL CK 0471
Arbitration and Conciliation Act, 1996 — Section 14, 29, 30, 33
High Courts21 Jul 2009Allowed
Ashok Kumar and Another Vs The State (NCT of Delhi)
Delhi High Court · (2009) 6 ILR Delhi 746 : (2010) 6 RCR(Criminal) 1081
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 107, 306, 34