High Courts20 Jul 2009Dismissed
Ashok Nath Chakravarty Vs Union of India (UOI)
Delhi High Court · (2009) 07 DEL CK 0453
Central Secretariat Service Rules, 1962 — Rule 2, 5
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 116 of 238
High Courts20 Jul 2009Dismissed
Shanti Lakara Vs State
Delhi High Court · (2009) CriLJ 4589
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8
High Courts20 Jul 2009
Spentex Industries Ltd. Vs Indo Ram Synthetics (I) Ltd. and Others
Delhi High Court · (2009) 07 DEL CK 0428
Arbitration and Conciliation Act, 1996 — Section 14
High Courts20 Jul 2009Dismissed
Govt. of National Capital Territory of Delhi Vs Rabindra and Company and Shri Paramjeet Singh Sole Arbitrator
Delhi High Court · (2009) 07 DEL CK 0426
Arbitration and Conciliation Act, 1996 — Section 37Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts20 Jul 2009Dismissed
Indian Oil Corporation Ltd. Vs G.S. Jain and Associates and Another
Delhi High Court · (2009) 6 ILR Delhi 733
Arbitration Act, 1940 — Section 30, 33, 5
High Courts20 Jul 2009Dismissed
Rajib Saha and Another Vs Paul Berkowitz
Delhi High Court · (2009) 07 DEL CK 0401
High Courts20 Jul 2009Dismissed
State Vs Naresh Chand and Others
Delhi High Court · (2009) 2 DMC 771
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113, 113APenal Code, 1860 (IPC) — Section 107, 302, 306, 34, 498A
High Courts20 Jul 2009Allowed
Asha Rani Dhingra Vs Sanjiv Verma and Others
Delhi High Court · (2009) 07 DEL CK 0387
High Courts20 Jul 2009Dismissed
U.P. State Road Transport Corporation Vs Hansmukhi Verma and Others
Delhi High Court · (2009) 07 DEL CK 0386
Motor Vehicles Act, 1988 — Section 163A
High Courts20 Jul 2009Dismissed
Shyam Narain Vs Ashwani Plastics
Delhi High Court · (2009) 07 DEL CK 0368
Constitution of India, 1950 — Article 226
High Courts20 Jul 2009Dismissed
Arif Fruits and Vegitable Co. Vs Agrculture Marketingh Prduce Committee
Delhi High Court · (2009) 07 DEL CK 0345
High Courts20 Jul 2009Dismissed
Mohd. Sadiq Vs State
Delhi High Court · (2009) 7 ILR Delhi 374
Penal Code, 1860 (IPC) — Section 84
High Courts20 Jul 2009
Rajesh Tyagi and Others Vs Jasbir Singh and Others
Delhi High Court · (2009) 07 DEL CK 0295
Delhi Motor Accidents Claims Tribunal Rules, 2008 — Rule 18, 27, 3, 31, 32
High Courts20 Jul 2009Dismissed
R.K. Builders Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2009) 07 DEL CK 0280
Delhi Municipal Corporation Act, 1957 — Section 129, 169
High Courts20 Jul 2009Dismissed
K.D. Auto Industries Vs Mr. Ram Pratap and Another
Delhi High Court · (2009) 07 DEL CK 0270
High Courts20 Jul 2009Dismissed
Laxmi Kant Jha Vs Post and Telegraphs Department
Delhi High Court · (2010) 1 ILR Delhi 72
High Courts20 Jul 2009Allowed
Pramod Kumar Kohli and Another Vs Amar Nath and Others
Delhi High Court · (2009) 07 DEL CK 0240
High Courts20 Jul 2009Dismissed
The New India Assurance Co. Ltd. Vs Indra Sardana and Others
Delhi High Court · (2009) 07 DEL CK 0239
Motor Vehicles Act, 1988 — Section 170
High Courts20 Jul 2009Dismissed
Prakash Singh Vs Chief Commercial Manager
Delhi High Court · (2009) 07 DEL CK 0234
Arbitration and Conciliation Act, 1996 — Section 9
High Courts20 Jul 2009Dismissed
Smt. Suresh Khullar Vs Shri Vijay Khullar
Delhi High Court · (2009) 07 DEL CK 0222
Penal Code, 1860 (IPC) — Section 375, 375(4), 376, 406, 498A