High Courts21 Dec 1961
Mohd. Idris Khan Vs The State
Punjab And Haryana At Chandigarh · AIR 1962 P&H 422
Criminal Procedure Code, 1898 (CrPC) — Section 514Sea Customs Act, 1878 — Section 173
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,605 of 4,734
High Courts21 Dec 1961Allowed
Dhanjee Ram Sharma Vs Narander Paul and Others
Punjab And Haryana At Chandigarh · (1961) 12 P&H CK 0008
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112
High Courts19 Dec 1961Allowed
Dhanjee Ram Sharma Vs Narander Paul and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 72
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117(3)
High Courts19 Dec 1961Dismissed
Maharaja Satbir Singh of Jind and Others Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (1961) 12 P&H CK 0032
Constitution of India, 1950 — Article 226
High Courts19 Dec 1961Dismissed
Bara Hindu Rao Vs The Kapra Mazdoor Ekta Union and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 68
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(5), 11, 18, 18(3)
High Courts19 Dec 1961
Kamal Singh and Another Vs Employees' State Insurance Corporation
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 298
Employees State Insurance Act, 1948 — Section 53
High Courts19 Dec 1961Dismissed
Bal Kishan Bansi Ram and Another Vs Gopi Chand and Another
Punjab And Haryana At Chandigarh · AIR 1963 P&H 163 : (1962) 2 ILR (P&H) 62
Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Laws (Extension No. 4) Act, 1958 — Section 6
High Courts19 Dec 1961
Bhagwat Pershad Tannumal Vs Abdul Basit Abdul Khaliq
Punjab And Haryana At Chandigarh · AIR 1962 P&H 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 41 Rule 2, 2(2), 47 , 60Punjab Relief of Indebtedness Act, 1934 — Section 35
High Courts19 Dec 1961
Satbir Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 387 : (1962) 64 PLR 379
Guardians and Wards Act, 1890 — Section 27, 28, 29, 30, 31Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 3
High Courts19 Dec 1961
Delhi Cloth and General Mills Company Ltd. Vs Kapra Mazdoor Ekta Union and Another
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 277
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11, 18, 2
High Courts18 Dec 1961Allowed
Surja Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 585
Constitution of India, 1950 — Article 133, 226Punjab Security of Land Tenures Act, 1953 — Section 14A
High Courts15 Dec 1961
Ajit Singh and Another Vs Fateh Singh and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 412
High Courts15 Dec 1961
Union of India and Another Vs Landra Engineering and Foundry Works and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 262 : (1962) 1 ILR (P&H) 379
Civil Procedure Code, 1908 (CPC) — Section 79, 80
High Courts15 Dec 1961
The First National Bank Ltd. Vs Om Parkash Sharma and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 433 : (1963) 33 CompCas 1043
Banking Companies Act, 1949 — Section 3 , 45HCivil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Companies Act, 1956 — Section 441, 543
High Courts13 Dec 1961Dismissed
Lal Chand Vs The Financial Commissioner, Punjab, Chandigarh and Another
Punjab And Haryana At Chandigarh · (1961) 12 P&H CK 0013
Constitution of India, 1950 — Article 227
High Courts13 Dec 1961Dismissed
Kundan Lal Vs Amar Nath
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 727
Criminal Procedure Code, 1898 (CrPC) — Section 107East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts11 Dec 1961
Iron Traders (Private) Ltd. and Others Vs Hiralal Mittal and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 277 : (1962) 32 CompCas 1022 : (1962) 2 ILR (P&H) 52
Companies Act, 1956 — Section 155
High Courts08 Dec 1961
Custodian of Evacuee Property, New Delhi Vs Nasir Uddin and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 218
Civil Procedure Code, 1908 (CPC) — Section 100, 104, 115, 2(2), 96
High Courts08 Dec 1961
Jang Singh and Another Vs Jewa Singh Shib Singh
Punjab And Haryana At Chandigarh · AIR 1962 P&H 478
High Courts08 Dec 1961Dismissed
Nand Lal Vs Dr. Gurbakhsh Rai
Punjab And Haryana At Chandigarh · (1961) 12 P&H CK 0002
East Punjab Urban Rent Restriction Act, 1949 — Section 18(2)(ii)(b)(iii)