COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

94,664 judgments · page 4,604 of 4,734

High Courts10 Jan 1962Dismissed

Siri Ram Vs Delhi Cloth and General Mills Company Ltd.

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 280 : (1962) 64 PLR 496

Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14, 17, 18, 18(1), 22

High Courts10 Jan 1962Dismissed

Dalpat Singh Vs The Registrar, Co-operative Societies Punjab, Jullundur and Others

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0012

Constitution of India, 1950 — Article 226

High Courts10 Jan 1962Dismissed

Siri Ram Vs Delhi Cloth and General Mills Co. Ltd., Delhi

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 280 : (1962) 64 PLR 496

Delhi Rent Control Act, 1958 — Section 22

High Courts09 Jan 1962

Ishwar Chander Ahluwalia Vs Pomilla Ahluwalia

Punjab And Haryana At Chandigarh · AIR 1962 P&H 432

Hindu Marriage Act, 1955 — Section 12, 12(1), 13, 13(1), 23

High Courts09 Jan 1962Allowed

Mrs. S.P. Sawhney and Others Vs Shrimati Rajeshwari Devi

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0008

Delhi Rent Control Act, 1958 — Section 50(2)

High Courts08 Jan 1962Allowed

The State of Punjab Vs Muni Lal and Others

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0045

Civil Procedure Code, 1908 (CPC) — Section 80

High Courts08 Jan 1962

Shiv Datt Sharma Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 355 : (1962) 4 FLR 213 : (1962) 1 LLJ 570

Constitution of India, 1950 — Article 310, 311

High Courts05 Jan 1962

Balraj Kumar Vs Sudesh Kumari

Punjab And Haryana At Chandigarh · AIR 1962 P&H 266 : (1962) 1 ILR (P&H) 731

Criminal Procedure Code, 1898 (CrPC) — Section 488

High Courts04 Jan 1962

Bhagwant Singh Vs Union of India

Punjab And Haryana At Chandigarh · AIR 1962 P&H 503 : (1962) 2 LLJ 611

Constitution of India, 1950 — Article 226, 31, 31(1)

High Courts03 Jan 1962Allowed

Pheru alias Tara Singh and Another Vs Bua Ditta and Others

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0025

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts03 Jan 1962

MESSRS. RAM GOPAL RAM SARUP Vs COMMISSIONER OF INCOME TAX, PUNJAB.

Punjab And Haryana At Chandigarh · (1963) 47 ITR 611

Income Tax Act, 1961 — Section 10(1)

High Courts03 Jan 1962

Karam Sing Sobti Vs Shukla Bedi and Another

Punjab And Haryana At Chandigarh · AIR 1962 P&H 477

Transfer of Property Act, 1882 — Section 56

High Courts02 Jan 1962Allowed

Hindu Rao Vs Shori Lal

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 108

High Courts02 Jan 1962Allowed

Shiv Lal Vs Shori Lal

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 108

High Courts02 Jan 1962Allowed

Shrimati Lila Tully and Another Vs S. Gopal Singh

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0006

Delhi and Ajmer Rent Control Act, 1952 — Section 25

High Courts29 Dec 1961

L. Banarsi Dass Janki Dass and Another Vs Income Tax Officer B-III District and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 375 : (1962) 46 ITR 633

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 22(2), 23, 25, 34, 35(5)

High Courts29 Dec 1961Dismissed

Mansa Ram Vs The Deputy Commissioner and Others

Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 392

Constitution of India, 1950 — Article 226Punjab Agricultural Produce Markets Act, 1939 — Section 2, 21, 9Punjab Panchayat Samitis (Primary Members) Election Rules, 1961 — Rule 30, 31, 39

High Courts29 Dec 1961Dismissed

Gugan Mal and Others Vs Messrs Moti Lal Chand Mal

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 98 : (1962) 64 PLR 372

Delhi and Ajmer Rent Control Act, 1952 — Section 35

High Courts29 Dec 1961Dismissed

Gugan Mal and Others Vs Moti Lal-Chand Mal and Others

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 98 : (1962) 64 PLR 372

Delhi and Ajmer Rent Control Act, 1952 — Section 13, 13(1), 35

High Courts22 Dec 1961Allowed

Harke Vs Giani Ram and Others

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 74

Punjab Gram Panchayat Act, 1952 — Section 8