High Courts06 Feb 1962

Jullundur Vegetable Syndicate Vs The Punjab State

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 146

Central Provinces and Berar Sales Tax Act, 1947 — Section 17Companies Act, 1913 — Section 230(1), 5East Punjab General Sales Tax Act, 1948 — Section 10, 10(3), 11, 11(1), 11(2)
High Courts30 Jan 1962Dismissed

Bansi Lal Vs Gram Panchayat and Others

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 114 : (1962) 64 PLR 892

Criminal Procedure Code, 1898 (CrPC) — Section 439Punjab Gram Panchayat Act, 1952 — Section 21, 22, 23, 41, 54
High Courts25 Jan 1962

Charan Dass Vs Mohan Lal Goela

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 320 : (1962) 64 PLR 363

Arbitration Act, 1940 — Section 17, 30Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Delhi and Ajmer Rent Control Act, 1952 — Section 12, 12(3), 13, 13(1), 28