High Courts25 Jan 1962Allowed
Charan Das Vs Mohan Lal Goela
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 320 : (1962) 64 PLR 363
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,603 of 4,734
High Courts24 Jan 1962
Bhagwant Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0037
Constitution of India, 1950 — Article 226
High Courts24 Jan 1962
Bhagwandass Vs The State and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 419 : (1962) 2 ILR (P&H) 312
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts23 Jan 1962Allowed
Sagar Singh Vs State
Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0046
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts23 Jan 1962Dismissed
Jagdev Singh and Others Vs Surat Singh and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 300
Limitation Act, 1963 — Section 29Punjab Village Common Lands (Regulation) Act, 1953 — Section 3Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 3, 3(1), 3(2), 4
High Courts23 Jan 1962
Union of India and Another Vs Qabool
Punjab And Haryana At Chandigarh · AIR 1962 P&H 373
Constitution of India, 1950 — Article 133, 133(1), 136Defence of India Act, 1971 — Section 19(1)Land Acquisition Act, 1894 — Section 23, 54
High Courts22 Jan 1962
Basti Vs Jai Chand and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 290
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 13Evidence Act, 1872 — Section 101, 102, 103, 106Punjab Security of Land Tenures (Amendment) Act, 1957 — Section 17, 3
High Courts22 Jan 1962
State of Punjab and Others Vs Malout Transport Company (Private) Ltd.
Punjab And Haryana At Chandigarh · (1963) 2 LLJ 40
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11, 39Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17
High Courts19 Jan 1962
Cantonment Board, Ambala Vs Lachhman Das Hari Ram and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 490 : (1962) 2 ILR (P&H) 439
Cantonments Act, 1924 — Section 84Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 10
High Courts19 Jan 1962
Durga Dass and Others Vs Baru Ram and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 417
Limitation Act, 1963 — Section 5
High Courts18 Jan 1962Allowed
Messrs. Vemco Laboratories, Bhatinda Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0047
Constitution of India, 1950 — Article 226
High Courts18 Jan 1962
HINDUSTAN SUGAR MILLS LIMITED Vs UNION OF INDIA AND OTHERS
Punjab And Haryana At Chandigarh · (1962) 46 ITR 185
Constitution of India, 1950 — Article 226, 227
High Courts18 Jan 1962Allowed
Harnam Singh and Another Vs Swaran Singh and Another
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 111 : (1962) 64 PLR 446
Sikh Gurdwaras Act, 1925 — Section 142
High Courts17 Jan 1962Allowed
Karson Agency (India) and Another Vs Bhajan Singh Hardit Singh and Co.
Punjab And Haryana At Chandigarh · AIR 1963 P&H 120
Limitation Act, 1908 — Article 115, 120
High Courts17 Jan 1962
Shyam Lal Roshan Lal Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1962 P&H 496
Constitution of India, 1950 — Article 226
High Courts15 Jan 1962
Piarey Lal Kapani Vs Basheshar Nath
Punjab And Haryana At Chandigarh · AIR 1962 P&H 276
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13
High Courts11 Jan 1962Dismissed
Sawan Singh and Others Vs Amar Nath
Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0043
Punjab Pre-emption Act, 1913 — Section 15
High Courts11 Jan 1962
Murid Khan and Others Vs Usman Khan and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 475
Transfer of Property Act, 1882 — Section 53
High Courts11 Jan 1962Dismissed
Blanda and Others Vs Duni Chand Khazana
Punjab And Haryana At Chandigarh · AIR 1963 P&H 34 : (1962) 2 ILR (P&H) 433
Hindu Succession Act, 1956 — Section 14(2)
High Courts10 Jan 1962Allowed
Gulzar Singh Vs The State
Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0044
Sea Customs Act, 1878 — Section 167(81)