High Courts11 Nov 1961Allowed

Chetu Ram Vs Asa Nand

Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 799

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts06 Nov 1961Dismissed

Madan Lal Sondhi Vs Jaggan Nath Puri

Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 676

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 19(2), 20, 4Saurashtra Rent Control Act, 1951 — Section 20
High Courts03 Nov 1961

Girdhari Lal Kala Ram Vs Jassa Ram Kaliana Ram

Punjab And Haryana At Chandigarh · AIR 1963 P&H 129 : (1962) 1 ILR (P&H) 787

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14(1), Order 34 Rule 14(2)Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 15, 16, 27, 28