High Courts26 Aug 1975Dismissed
Ram Sarup Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 246
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 3Provincial Insolvency Act, 1920 — Section 60, 60(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,244 of 4,611
High Courts25 Aug 1975Allowed
Hardatt Singh Vs The Block Development and Panchayat Officer and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 122 : (1976) 2 ILR (P&H) 819
Evidence Act, 1872 — Section 115Haryana Gram Panchayat Election Rules, 1971 — Rule 38, 39(6)Punjab Gram Panchayat Act, 1952 — Section 9(2)
High Courts25 Aug 1975Dismissed
J.G. Kohli Vs The Financial Commissioner, Haryana, Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 1976 P&H 107 : (1976) 2 ILR (P&H) 827 : (1976) RCR(Rent) 98
Civil Procedure Code, 1908 (CPC) — Section 101, 96 100Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(3)
High Courts22 Aug 1975
Darbara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) PLJ 47 : (1985) RRR 552
High Courts20 Aug 1975
Chander and another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0005
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Aug 1975Allowed
Shri Mohinder Singh Dhillon Vs Shri Ganga Dhar Sharma
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Aug 1975Dismissed
Mrs. Margaret A. Skinner Vs M.S. Empire Store Connaught Place etc.
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 794 : (1976) 78 PLR 64
Civil Procedure Code Amendment Act, 1956 — Section 7Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 70, Order 21 Rule 84, Order 21 Rule 90, Order 43 Rule 1Punjab Land Revenue Act, 1887 — Section 141
High Courts14 Aug 1975Dismissed
Mrs. Margaret A. Skinner Vs M/s Empire Store Connaught Place New Delhi-1 and others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 794 : (1976) 78 PLR 64
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts14 Aug 1975Dismissed
Smt. Gurnam Kaur and another Vs Puran Singh and others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 786 : (1976) 78 PLR 164
Hindu Marriage Act, 1955 — Section 11, 15
High Courts14 Aug 1975Dismissed
Gurnam Kaur and Another Vs Puran Singh etc.
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 786 : (1976) 78 PLR 164
Criminal Procedure Code, 1973 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 11, 12, 16, 4, 5
High Courts13 Aug 1975
Jagmohan Mahajan and Another Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 779 : (1976) 103 ITR 579
Income Tax Act, 1961 — Rule 112, 132, 132(1), 132(5)
High Courts13 Aug 1975
Anand Swaroop Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1976) 103 ITR 575
Income Tax Act, 1961 — Section 132(1) , 132(5)
High Courts13 Aug 1975
S.C. Sibal Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1977) 106 ITR 102
Criminal Procedure Code, 1973 (CrPC) — Section 165Income Tax Act, 1961 — Section 132(1), 132(13), 132(5)
High Courts08 Aug 1975Allowed
Swarn Singh and Another Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 803
Constitution of India, 1950 — Article 31, 31(2)Land Acquisition Act, 1894 — Section 3, 4, 5A, 6(3)
High Courts06 Aug 1975
Ran Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 772 : (1975) 77 PLR 773
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Aug 1975
Ran Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 772 : (1975) 77 PLR 773
Constitution of India, 1950 — Article 19, 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Maintenance of Internal Security Act, 1971 — Section 3(1)
High Courts06 Aug 1975Allowed
Basant Kaur and another Vs Smt. Gurdyalo
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0004
High Courts06 Aug 1975Allowed
Man Inder Kaur Vs Jasmel Kaur and others
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts04 Aug 1975Dismissed
Shinder Singh Vs The Guru Nanak University, Amritsar
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0023
High Courts04 Aug 1975Dismissed
Naib Singh and others Vs Mihan Singh and others
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0006
Transfer of Property Act, 1882 — Section 41