Arbitration Act, 1940 — Section 2, 34, 8Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 104(1), 35A, 95Evidence Act, 1872 — Section 20

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High Courts17 Oct 1975

Baldev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1975) CriLJ 1662

Criminal Procedure Code, 1973 (CrPC) — Section 154, 167, 173, 2, 484Evidence Act, 1872 — Section 27Official Secrets Act, 1923 — Section 3

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High Courts17 Oct 1975Allowed

Smt. Suraj Kaur Vs Som Dutta

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 153

Evidence Act, 1872 — Section 20

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High Courts16 Oct 1975Allowed

Harbhajan Singh and others Vs Assistant Labour Commissioner and others

Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0025

Industrial Disputes Act, 1947 — Section 25F

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High Courts15 Oct 1975Allowed

Satpal Singh and others Vs The Union of India and others

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 19 : (1975) 77 PLR 781

Constitution of India, 1950 — Article 226

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High Courts10 Oct 1975

Madina Dangi Multipurpose Co-operative Society Ltd. Vs Rohtak Central Co-operative Bank Ltd.

Punjab And Haryana At Chandigarh · (1976) PLJ 258 : (1984) RRR 443

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High Courts07 Oct 1975Dismissed

Tula Ram and others Vs Kishore Singh

Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts07 Oct 1975Allowed

State of Punjab Vs Dewarka Dass

Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0023

Industrial Disputes Act, 1947 — Section 2(k)

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High Courts07 Oct 1975Dismissed

Madan Lal and others Vs Piara Lal Malhotra

Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0020

East Punjab Urban Rent Restriction Act, 1949 — Section 17

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High Courts07 Oct 1975Dismissed

Harish Chandra Bhatnagar Vs Chuni Lal Kalaigar

Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 90

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13

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High Courts06 Oct 1975Allowed

The State of Punjab Vs Pritam Singh and others

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 8

Land Acquisition Act, 1894 — Section 25

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High Courts06 Oct 1975Dismissed

Garib Dass Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 1

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34

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High Courts06 Oct 1975

Puran Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1976) ILR (P&H) 107 : (1976) PLJ 1 : (1984) RRR 464

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High Courts06 Oct 1975Dismissed

Garib Dass Vs The State of Punjab, etc.

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 1

Criminal Procedure Code, 1898 (CrPC) — Section 351Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 169, 169, 173Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 334

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High Courts06 Oct 1975Dismissed

M/s. Goverdhan Dass Gopi Nath, Amritsar Vs Smt. Amolak Raj

Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0001

Civil Procedure Code, 1908 (CPC) — Section 115

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