High Courts22 Dec 1975Dismissed
Gela Ram etc. Vs Kailash Nath and Others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 303
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,240 of 4,611
High Courts15 Dec 1975Allowed
Malwa Sugar Mills Co. Ltd. Vs The Assessing Authority (Excise and Taxation Officer)
Punjab And Haryana At Chandigarh · (1976) 38 STC 39
Punjab General Sales Tax Act, 1948 — Section 2, 4B, 5
High Courts15 Dec 1975
MALWA SUGAR MILLS CO. LTD. Vs THE ASSESSING AUTHORITY (EXCISE and TAXATION OFFICER), SANGRUR.
Punjab And Haryana At Chandigarh · (1976) 5 CTR 261
Punjab General Sales Tax Act, 1948 — Section 2, 4B, 5
High Courts14 Dec 1975Dismissed
Prithi Pal Singh and Others Vs Milka Singh and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 157
Hindu Succession Act, 1956 — Section 14, 14(1)
High Courts12 Dec 1975Allowed
Mohinder Singh Vs Mela Singh and others
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0021
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1(3)
High Courts12 Dec 1975Allowed
Sudarshan Singh Vs Smt. Kuldip Kaur
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0016
Hindu Marriage Act, 1955 — Section 10
High Courts10 Dec 1975Allowed
Sangat Singh Vs Union Territory Chandigarh and anothers
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0004
Capital of Punjab (Development and Regulation) Act, 1952 — Section 3(1)
High Courts09 Dec 1975Allowed
Daya Nand Kalu Vs The State of Haryana
Punjab And Haryana At Chandigarh · AIR 1976 P&H 190 : (1977) 1 ILR (P&H) 291
Civil Procedure Code, 1908 (CPC) — Section 38(7), 9Criminal Procedure Code, 1973 (CrPC) — Section 83, 85, 88, 89
High Courts05 Dec 1975Dismissed
Sarup Chand and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0019
Punjab Town Improvement Act, 1922 — Section 24
High Courts05 Dec 1975Dismissed
Messrs Indian Metal Industries, Faridabad Dist. Gurgaon Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0018
Industrial Disputes Act, 1947 — Section 2(KKK)
High Courts05 Dec 1975Dismissed
Jagdev Singh Vs The Amritsar Improvement Trust, Amritsar and another
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0010
Punjab Town Improvement Act, 1922 — Section 36
High Courts04 Dec 1975
Tara Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 285
Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts02 Dec 1975Allowed
Iqbal Singh Vs The Traders Bank Limited, New Delhi
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 281 : (1976) 78 PLR 215
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Dec 1975Allowed
Iqbal Singh Vs The Traders Bank Limited
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 281 : (1976) 78 PLR 215
Civil Procedure Code, 1908 (CPC) — Section 47, 60, 60(1)Limitation Act, 1963 — Section 5
High Courts02 Dec 1975Dismissed
Surjit Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 332
High Courts01 Dec 1975
The State Vs Phula
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 274
Criminal Procedure Code, 1973 (CrPC) — Section 39(2)Penal Code, 1860 (IPC) — Section 337
High Courts01 Dec 1975
Shanti Bassi and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 492
High Courts01 Dec 1975
The State Vs Phula,
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 274
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 209, 228(1), 395(2), 484, 484(2)Penal Code, 1860 (IPC) — Section 324, 337, 386, 467
High Courts21 Nov 1975Dismissed
Sardara Gurdit Singh and Others Vs Sardara Dharam Singh and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 271
Punjab Land Revenue Act, 1887 — Section 158, 3(8), 61, 67, 71
High Courts21 Nov 1975Dismissed
Sardara Singh etc. Vs Hakam Singh etc.
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 257
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86Penal Code, 1860 (IPC) — Section 409Punjab Land Revenue Act, 1887 — Section 158, 28, 28(1), 3, 3(8)