High Courts13 Jan 1976Allowed
Santokh Singh Vs Shri Harnam Singh
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 351 : (1976) RCR(Rent) 543
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,239 of 4,611
High Courts12 Jan 1976Allowed
N.C. Tandon Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0037
Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts12 Jan 1976Allowed
Om Parkash Vs Jagir Kaur(Deceased) and another
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0008
High Courts12 Jan 1976Dismissed
Kehr Chand Dhiman and another Vs Dharam Chand Dhiman and others
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0003
Arbitration Act, 1940 — Section 14
High Courts09 Jan 1976Allowed
Sikandar Kaur Vs Bhagwant Singh
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 341 : (1976) 78 PLR 241
High Courts07 Jan 1976Allowed
Union of India Vs Rajesh Kumar and others
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0031
High Courts07 Jan 1976Allowed
The Jullundur Cantonment Board Vs Firm Hindu Khandan Mushtarka Munshi Ram Sri Ram and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 265
Cantonments Act, 1924 — Section 198, 210, 253, 272, 43ACantonments Regulations — Regulation 42A, 55(1)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts07 Jan 1976
Kehar Singh Vs Municipal Committee, Rajpura
Punjab And Haryana At Chandigarh · (1977) ILR (P&H) 56 : (1976) PLJ 563 : (1986) RRR 317
High Courts06 Jan 1976Dismissed
The Punjab Rajasthan Goods Career, Fazilka and others Vs Onkar Mal and others
Punjab And Haryana At Chandigarh · (1978) 2 RCR(Rent) 570 : (1976) RCR(Rent) 700
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(1)
High Courts06 Jan 1976Dismissed
Chandu Lal Vs Kalia and Goria
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 326 : (1976) 78 PLR 607
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 2, 22, 23, 24, 25Punjab Tenancy Act, 1887 — Section 15(1), 18, 42, 43, 44
High Courts06 Jan 1976Dismissed
The Post Graduate Institute of Medical Education and Research Chandigarh Vs M/s Ghaziabad Tfxtiles Nayaganj, Ghaziabad (Meerut)
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 315
Contract Act, 1872 — Section 73
High Courts06 Jan 1976Dismissed
The Post Graduate Institute Vs Ghaziabad Textiles Nava Ganj
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 315
Contract Act, 1872 — Section 73
High Courts06 Jan 1976Dismissed
Chandu Lal Vs Kalia and Goria Sons, of Ramdhan, Narnaul
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 326 : (1976) 78 PLR 607
Punjab Tenancy Act, 1887 — Section 43
High Courts05 Jan 1976Allowed
Zora Singh Vs Budh Ram and others
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0036
Limitation Act, 1908 — Section 19
High Courts05 Jan 1976Dismissed
Harnamjit Singh Vs Hans Raj
Punjab And Haryana At Chandigarh · (1976) 01 P&H CK 0012
Transfer of Property Act, 1882 — Section 106
High Courts24 Dec 1975Allowed
Shri Shiv Idol Shiv Mandir, Sector 19, Chandigarh and another Vs Sanatam Dharam Pritinidhi Sabha Punjab, New Delhi and others
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0025
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Dec 1975
Atma Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 879
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 11, 12, 12A, 12A(1)Constitution of India, 1950 — Article 14, 19, 21, 22, 22(4)Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 167, 491, 491(1)
High Courts24 Dec 1975Dismissed
M/s. Parma Nand Bhalothia and Sons Vs M/s. Adarash Oil Mills, Bazar Gandanwala, Amritsar
Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts24 Dec 1975
Bhal Singh Malik Vs Dr. Nazar singh and another
Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 145
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts22 Dec 1975Allowed
Gela Ram and others Vs Kailash Nath and others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 303
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17