High Courts18 Feb 1976Allowed
Mst. Bui (deceased) represented by her Legal, Representatives Vs Gurdip Singh (deceased) represented by her Legal Representatives
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0016
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,237 of 4,611
High Courts18 Feb 1976Dismissed
Union of India and others Vs Major Bakashi Chand Katoch and another
Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 351
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Feb 1976Dismissed
Shri Amar Singh, Clerk of Court, Office of the Senior Sub-Judge, Amritsar Vs The Chief Justice, Punjab and Haryana High Court, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 215 : (1976) 2 ILR (P&H) 233
Clerks of Courts (now Superintendents) to the District and Sessions Judges (Appointment and Conditions of Services) Rules — Rule 3, 4Constitution of India, 1950 — Article 12, 16, 16(4), 235
High Courts17 Feb 1976Dismissed
Sohan Lal Mehta Vs Shiv Dass Mehta
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0008
Income Tax Act, 1961 — Section 281A
High Courts17 Feb 1976Allowed
Radha Kishan Vs Raja Ram and another
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts17 Feb 1976Dismissed
Ravinder Kumar Vs Kamal Kanta
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0003
Hindu Marriage Act, 1955 — Section 2, 9
High Courts16 Feb 1976
The State of Punjab Vs Teja Singh
Punjab And Haryana At Chandigarh · (1976) CriLJ 1648 : (1976) 2 ILR (P&H) 128
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts13 Feb 1976Dismissed
Kartar Singh Vs Bakshish Kaur alias Kartari
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 187
Evidence Act, 1872 — Section 10, 50
High Courts12 Feb 1976
Balwant Singh Vs The State Bank of India and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 316 : (1976) 2 ILR (P&H) 118
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts12 Feb 1976Dismissed
The Municipal Committee, Amritsar Vs M/s. Kishan Chand Hari Ram
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0005
Punjab Municipal Act, 1911 — Section 195A
High Courts11 Feb 1976Dismissed
M/s Ram Kumar Jagat Ram Vs Jai Bhagwan and others
Punjab And Haryana At Chandigarh · (1977) 1 RCR(Rent) 194
Transfer of Property Act, 1882 — Section 76(a)
High Courts10 Feb 1976
Major Ramesh Chand Vs Jetha Nand Sachdev
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0024
Soldiers (Litigation) Rules, 1938 — Rule 3
High Courts10 Feb 1976Dismissed
Raj Kumar Vs Satishwar Dayal and others
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Feb 1976Dismissed
Shivcharan Singh Madan Lal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 262
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 2Punjab Agricultural Produce Markets Act, 1961 — Section 43(2)
High Courts10 Feb 1976
Balrej Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1976) CriLJ 1471
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Evidence Act, 1872 — Section 134
High Courts09 Feb 1976Dismissed
Nagina Antu Vs Gram Panchayat, Village Jhanjarpur
Punjab And Haryana At Chandigarh · AIR 1976 P&H 387 : (1977) 1 ILR (P&H) 409
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(4)Punjab Village Common Lands (Regulation) Haryana (Amendment) Act, 1973 — Section 5
High Courts06 Feb 1976Dismissed
Kul Bhushan Gupta Vs Chander Mohan Jain
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0020
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Feb 1976Dismissed
Bhagat Singh and others Vs Smt. Gian Kaur and another
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Section 1CO
High Courts03 Feb 1976Allowed
Sadhu Ram and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 291 : (1977) 1 ILR (P&H) 400
High Courts02 Feb 1976
Balwant Singh Vs The State Bank of India and others
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Section 115