High Courts12 Mar 1976Allowed
Karam Singh Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1976) 03 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,236 of 4,611
High Courts10 Mar 1976Allowed
Kul Bhushan and Others Vs Faquira and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 341 : (1977) 1 ILR (P&H) 504
Civil Procedure Code, 1908 (CPC) — Section 9Limitation Act, 1963 — Article 100, 65Punjab Security of Land Tenures Act, 1953 — Section 10A, 10B, 25
High Courts09 Mar 1976Dismissed
The Karnal Co-Operative Farmers Society Ltd. Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 477
Constitution of India, 1950 — Article 13A(1), 226, 254(1), 254(2), 31DEast Punjab Utilization of Lands Act, 1949 — Section 3, 5Limitation Act, 1963 — Article 59
High Courts08 Mar 1976
Babu Ram Jagdish Kumar and Co. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 424 : (1976) 38 STC 259
Constitution of India, 1950 — Article 143, 226, 227, 246, 286Minimum Wages Act, 1948 — Section 27Punjab General Sales Tax Act, 1948 — Section 10, 11, 12, 2, 3
High Courts08 Mar 1976
BABU RAM JAGDISH KUMAR and CO. Vs THE STATE OF PUNJAB and Others
Punjab And Haryana At Chandigarh · (1976) 5 CTR 297
Constitution of India, 1950 — Article 143, 226, 227, 246, 286Minimum Wages Act, 1948 — Section 27Punjab General Sales Tax Act, 1948 — Section 10, 11, 12, 2, 3
High Courts08 Mar 1976
Bhag Singh Vs Ranjodh Singh
Punjab And Haryana At Chandigarh · (1976) PLJ 377 : (1984) RRR 448
High Courts08 Mar 1976Dismissed
Thandi Ram and other Vs Banarsi Dass and others
Punjab And Haryana At Chandigarh · (1976) 03 P&H CK 0006
High Courts05 Mar 1976Dismissed
Jarnail Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 419 : (1976) 78 PLR 757
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts05 Mar 1976Dismissed
Jarnail Singh, etc. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 419 : (1976) 78 PLR 757
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 207A(16), 209
High Courts04 Mar 1976
AUTO and METAL ENGINEERS Vs UNION OF INDIA AND ANOTHER
Punjab And Haryana At Chandigarh · (1978) 111 ITR 161
Income Tax Act, 1961 — Section 139, 144, 147, 148
High Courts04 Mar 1976
Auto and Metal Engineers Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1978) 111 ITR 161
Income Tax Act, 1961 — Section 139(1), 139(2), 144, 147, 148
High Courts03 Mar 1976Allowed
Harchand Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 329
Constitution of India, 1950 — Article 226, 227, 310, 311
High Courts03 Mar 1976Dismissed
Smt. Brij Rani Vs Punjab Handloom Weaver Apex Co-operative Society Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1976 P&H 327 : (1976) RCR(Rent) 398
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts03 Mar 1976Dismissed
Ujjagar Singh Vs The Committee of the Management of the Gurdwara Shahidan Ladewal, Mahalpur
Punjab And Haryana At Chandigarh · AIR 1976 P&H 352
Limitation Act, 1963 — Article 19
High Courts02 Mar 1976Dismissed
State of Punjab Vs Roshnai Ram and Others
Punjab And Haryana At Chandigarh · (1976) ACJ 506
Motor Vehicles Driving Regulations — Regulation 7
High Courts02 Mar 1976Allowed
Mohan Singh and another Vs Smt. Niamti Bai and others
Punjab And Haryana At Chandigarh · (1976) ACJ 247
Motor Vehicles Act, 1988 — Section 110
High Courts27 Feb 1976Allowed
Gurbachan Singh and Others Vs Rajinder Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1976 P&H 336
Civil Procedure Code, 1908 (CPC) — Section 2(2)Limitation Act, 1963 — Article 100Punjab Security of Land Tenures Act, 1953 — Section 18, 18(4)
High Courts24 Feb 1976Dismissed
M/S. Guru Nanak Trunk House, Amritsar Vs M/S. Chanan Finance And Chit Fund (P.) Limited, Amritsar and others
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0023
Arbitration Act, 1940 — Section 14
High Courts20 Feb 1976
Banta Singh Vs Sohawa Singh and Others
Punjab And Haryana At Chandigarh · (1976) CriLJ 1448 : (1977) 1 ILR (P&H) 413
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 145, 243, 244
High Courts19 Feb 1976Allowed
Mewa Singh and others Vs Dalip Singh and others
Punjab And Haryana At Chandigarh · (1976) 02 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115