High Courts20 Apr 1976Dismissed
Parkash Chand Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1976) 04 P&H CK 0008
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,235 of 4,611
High Courts19 Apr 1976Dismissed
The Bapauli Co-operative Agricultural Service Society Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 283 : (1977) 1 ILR (P&H) 551
High Courts19 Apr 1976Allowed
Karam Singh and others Vs Manak Singh (Died) Legal Representatives
Punjab And Haryana At Chandigarh · (1976) 04 P&H CK 0002
Limitation Act, 1963 — Section 5
High Courts15 Apr 1976Dismissed
Daulat Ram Trilok Nath and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 304 : (1976) 2 ILR (P&H) 537
Constitution of India, 1950 — Article 141, 226Punjab Agricultural Produce Markets Act, 1961 — Section 23
High Courts15 Apr 1976Allowed
Mohindra Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 533
Constitution of India, 1950 — Article 19(1)Electricity Act, 1910 — Section 6(6)Interest Act, 1978 — Section 1
High Courts06 Apr 1976
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) PLJ 285 : (1985) RRR 569
High Courts06 Apr 1976Dismissed
Shri G.L. Bhandari Vs State (U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (1976) 04 P&H CK 0003
Penal Code, 1860 (IPC) — Section 420
High Courts05 Apr 1976
State of Punjab and Another Vs Raunak Singh and Others
Punjab And Haryana At Chandigarh · (1977) ACJ 17
High Courts02 Apr 1976Dismissed
Gurbachan Singh and another Vs Dr. Didar Singh
Punjab And Haryana At Chandigarh · (1976) 04 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Apr 1976Dismissed
Chander Bhan Vs Chandigarh Administration and others
Punjab And Haryana At Chandigarh · (1976) 04 P&H CK 0004
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts31 Mar 1976Dismissed
Brij Lal Vs Daulat Ram and others
Punjab And Haryana At Chandigarh · (1976) 03 P&H CK 0031
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts31 Mar 1976Allowed
The Amerheri Co-operative Agricultural Service Society and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 345 : (1977) 1 ILR (P&H) 383
Constitution of India, 1950 — Article 245
High Courts25 Mar 1976
Sardar Mohammad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) PLJ 12 : (1984) RRR 306 : (1984) RRR 299
High Courts23 Mar 1976Dismissed
Hari Singh Vs Ram Dhari and others
Punjab And Haryana At Chandigarh · (1976) 03 P&H CK 0028
High Courts22 Mar 1976Dismissed
Jagir Singh and another Vs Atma Singh and others
Punjab And Haryana At Chandigarh · (1976) 03 P&H CK 0021
High Courts22 Mar 1976Dismissed
Thakur Singh and Others Vs Inder Singh
Punjab And Haryana At Chandigarh · AIR 1976 P&H 287 : (1977) 1 ILR (P&H) 512
Evidence Act, 1872 — Section 20Oaths Act, 1873 — Section 10, 11, 12, 9Oaths Act, 1969 — Section 9
High Courts19 Mar 1976Allowed
Gurbux Singh Vs The Financial Commissiner, Taxation, Punjab at Chandigarh and others
Punjab And Haryana At Chandigarh · (1976) 03 P&H CK 0029
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts19 Mar 1976Allowed
Gurbux Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1976) 03 P&H CK 0022
Constitution of India, 1950 — Article 226, 227
High Courts17 Mar 1976
Hari Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) ILR (P&H) 519 : (1976) PLJ 326 : (1984) RRR 364
High Courts17 Mar 1976Dismissed
State of Punjab Vs Budh Parkash
Punjab And Haryana At Chandigarh · (1976) 03 P&H CK 0003
Penal Code, 1860 (IPC) — Section 302