High Courts03 Oct 1975Dismissed
Shri Madan Mohan Vs Shri Manohar Lal
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0028
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,243 of 4,611
High Courts01 Oct 1975
Naurang Singh Vs Teja Singh and others
Punjab And Haryana At Chandigarh · (1975) 10 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Sept 1975Allowed
State of Punjab and others Vs Sant Singh
Punjab And Haryana At Chandigarh · (1975) 09 P&H CK 0006
Constitution of India, 1950 — Article 226
High Courts24 Sept 1975
Ram Singh and Others Vs Punjab State now Haryana State
Punjab And Haryana At Chandigarh · AIR 1976 P&H 205
Land Acquisition Act, 1894 — Section 18, 18(2), 23, 4(1), 54
High Courts24 Sept 1975Allowed
Karan Singh etc. Vs Kurukshetra University, Kurukshetra and Others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 859
Constitution of India, 1950 — Article 15, 226, 29Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(1)Kurukshetra University Act, 1956 — Section 3A(1), 4
High Courts22 Sept 1975
Tilak Raj Vs The Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 238 : (1976) 2 ILR (P&H) 840
Constitution of India, 1950 — Article 14, 226, 359General Clauses Act, 1897 — Section 3(58)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts12 Sept 1975
The Haryana Co-operative Sugar Mills Ltd., Rohtak Vs Joint Hindu Family Firm Styled as Gupta Drum Supply Company
Punjab And Haryana At Chandigarh · AIR 1976 P&H 117
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Sept 1975Dismissed
Tara Chand Vs Smt. Narain Devi
Punjab And Haryana At Chandigarh · AIR 1976 P&H 300
Hindu Marriage Act, 1955 — Section 10(1), 23, 23(1)
High Courts11 Sept 1975
Indraj Singh Vs State of Haryana Cooperative Department
Punjab And Haryana At Chandigarh · (1976) PLJ 91 : (1984) RRR 350
High Courts10 Sept 1975Dismissed
Shri Prithi Pal Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 09 P&H CK 0013
Punjab Municipal Act, 1911 — Section 232
High Courts05 Sept 1975Allowed
Kishan Chand Vs Smt. Nirmala Devi
Punjab And Haryana At Chandigarh · (1975) 09 P&H CK 0005
High Courts05 Sept 1975
Duli Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 158
Delhi Municipal Corporation Act, 1957 — Section 96(1)Motor Vehicles Act, 1939 — Section 48A, 51A, 58APunjab General Clauses Act, 1898 — Section 2
High Courts05 Sept 1975Allowed
Pepsu Road Transport Corporation Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1976) ACJ 66
Limitation Act, 1963 — Section 12, 5Motor Vehicles Act, 1988 — Section 110B, 110D(1)
High Courts03 Sept 1975Allowed
Bant Singh and Others Vs Man Singh and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 102
Constitution of India, 1950 — Article 13, 226
High Courts03 Sept 1975Allowed
Hazur Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1975) 09 P&H CK 0004
Arms Act, 1959 — Section 17(3)(b)
High Courts28 Aug 1975Dismissed
Daya Aggarwal Vs Sohan Lal
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 476
High Courts27 Aug 1975Dismissed
S.D. Joshi and others Vs The Union of India
Punjab And Haryana At Chandigarh · (1975) ACJ 518
High Courts27 Aug 1975Dismissed
Jaswant Singh and another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1975) 08 P&H CK 0024
Opium Act, 1878 — Section 9
High Courts27 Aug 1975Dismissed
S.D. Joshi and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1975) ACJ 518
High Courts27 Aug 1975
Darbara Singh Vs Deputy Commissioner
Punjab And Haryana At Chandigarh · (1976) PLJ 56 : (1984) RRR 369