High Courts31 Jul 1975
Suhel Singh Vs Deputy Commissioner, Gurdaspur
Punjab And Haryana At Chandigarh · (1976) PLJ 172 : (1985) RRR 573
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,245 of 4,611
High Courts31 Jul 1975
Mahant Lachhman Dass Vs Shiromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 594
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 6 Rule 17, Order 9 Rule 8, 102Punjab General Sales Tax Rules, 1949 — Rule 59(2)Sikh Gurdwaras Act, 1925 — Section 10, 12(1), 12(11), 25A, 3
High Courts31 Jul 1975Allowed
Jagdish Parshad Vs Shri Kanhaya Lal etc.
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 768
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)
High Courts30 Jul 1975
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) PLJ 41 : (1984) RRR 346
High Courts30 Jul 1975Allowed
Sat Dev Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0001
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 1975Dismissed
The State of Punjab Vs Teja Singh
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0007
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts24 Jul 1975Dismissed
Inspector-General of Police Etc. Vs Amrik Singh
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 417
Central Excises and Salt Act, 1944 — Section 1, 14Punjab Civil Services Rules — Rule 7.3Punjab Police Rules, 1934 — Rule 16.3(1)
High Courts22 Jul 1975Dismissed
Jaswant Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0039
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jul 1975Dismissed
Smt. Shanti Devi Vs Puran Chand and others
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0034
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Jul 1975Dismissed
Chatar Sain Vs Bishan Lal
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 739 : (1976) 78 PLR 174
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13, 13(1), 13(2)
High Courts17 Jul 1975
Om Parkash Jindal and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 747 : (1976) 104 ITR 389
Income Tax Act, 1961 — Section 132, 132(1), 132(3), 132(5)Income Tax Rules, 1962 — Rule 112A
High Courts17 Jul 1975Dismissed
Chatar Sain Vs Bishan Lal and others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 739 : (1976) 78 PLR 174
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts16 Jul 1975Allowed
Dharam Pal Vs Shri Bagicha Singh
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0035
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 24
High Courts16 Jul 1975Allowed
Inder Nath Bassi Vs The Sub-Divisional Magistrate, (Executive Magistrate First Class) Nawanshahr, Dist. Jullundur and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 90 : (1976) 2 ILR (P&H) 735
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Punjab Gram Panchayat Act, 1952 — Section 13B, 6(5)
High Courts15 Jul 1975Dismissed
Magher Singh and others Vs Teja Singh and others
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0042
High Courts15 Jul 1975Dismissed
Dr. Jagmohan Singh Vs Smt. Bimla Devi
Punjab And Haryana At Chandigarh · (1975) RCR(Rent) 506
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts15 Jul 1975Dismissed
Smt. Dulia Devi Vs Smt. Ram Kaur and others
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0030
High Courts15 Jul 1975Allowed
Bishan Singh Vs Amarjit Singh and other
Punjab And Haryana At Chandigarh · (1975) 07 P&H CK 0028
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 14
High Courts15 Jul 1975
H.L. Sibal Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 680 : (1975) 101 ITR 112
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 165Income Tax Act, 1922 — Section 34
High Courts15 Jul 1975
The High Court Vs S.K. Mathur, Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1975) 101 ITR 180
Contempt of Courts Act, 1971 — Section 12, 12(1), 2Income Tax Act, 1961 — Section 132, 132(5)