High Courts15 Jul 1975Allowed

Ramautar Vs Balbir and Others

Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 669 : (1975) 77 PLR 665

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 32 Rule 12, Order 32 Rule 12(1), Order 32 Rule 12(2), Order 32 Rule 3Evidence Act, 1872 — Section 35
High Courts09 Jul 1975Allowed

Banarsi Dass Vs Faqir Chand and Others

Punjab And Haryana At Chandigarh · AIR 1976 P&H 27 : (1976) 2 ILR (P&H) 651 : (1975) RCR(Rent) 508

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 2Transfer of Property Act, 1882 — Section 108
High Courts17 May 1975Allowed

B.R. Kapur Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1976) 2 ILR (P&H) 497

All India Services Act, 1951 — Section 3(1) , 3(4)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Constitution of India, 1950 — Article 14, 16