High Courts10 Aug 1977
Hanuman Dass Vs Usha Rani and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 177 : (1977) 79 PLR 628
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,219 of 4,611
High Courts10 Aug 1977Allowed
M.M. Pasricha Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 20 : (1978) 80 PLR 160
Criminal Procedure Code, 1973 (CrPC) — Section 251, 252, 253, 254, 254(1)Penal Code, 1860 (IPC) — Section 175, 178, 179, 180, 200
High Courts10 Aug 1977Allowed
Dr. M.M. Pasricha Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 20 : (1978) 80 PLR 160
Criminal Procedure Code, 1973 (CrPC) — Section 344
High Courts09 Aug 1977Allowed
Madan Mohan Goel Vs State of Haryana
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 15
Constitution of India, 1950 — Article 226, 311Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 9
High Courts08 Aug 1977Dismissed
M/s. Concord of India Insurance Company Ltd. Vs Nilkhanth Sharma and others
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0032
Limitation Act, 1908 — Section 5
High Courts08 Aug 1977Dismissed
Concord of India Insurance Co. Ltd. Vs Nilkhanth Sharma and Others
Punjab And Haryana At Chandigarh · (1977) 08 P&H CK 0031
Limitation Act, 1963 — Section 5Punjab Courts Act, 1918 — Section 39
High Courts08 Aug 1977
Sundar Dass and Others Vs Gurpartap Dass
Punjab And Haryana At Chandigarh · AIR 1978 P&H 225
Court Fees Act, 1870 — Section 7
High Courts08 Aug 1977
Manjit Kaur Vs Gurdial Singh Gangawala
Punjab And Haryana At Chandigarh · AIR 1978 P&H 150 : (1978) 1 ILR (P&H) 9 : (1977) 79 PLR 574
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, Order 9 Rule 9Hindu Marriage Act, 1955 — Section 10, 13Marriage Laws (Amendment) Act, 1976 — Section 39, 7
High Courts08 Aug 1977
Rajpal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1978) CriLJ 609
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 409
High Courts08 Aug 1977
Swaran Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 252
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures (Amendment) Act, 1973 — Section 17
High Courts02 Aug 1977Dismissed
State of Punjab and Another Vs Dr. Ram Kishan Chopra
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 1
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 4, 7, 8
High Courts02 Aug 1977Dismissed
Mohinder Singh and others Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · (1978) ACJ 279
High Courts02 Aug 1977Dismissed
Mohinder Singh and Another Vs Gurdial Singh and Another
Punjab And Haryana At Chandigarh · (1978) ACJ 279
High Courts29 Jul 1977
Giano Vs Bhim Singh and Another
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 768
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 37(1)
High Courts29 Jul 1977
New India Assurance Company Ltd. Vs Norati Devi
Punjab And Haryana At Chandigarh · AIR 1978 P&H 113 : (1977) 2 ILR (P&H) 766 : (1977) 79 PLR 570
Motor Vehicles Act, 1939 — Section 96
High Courts27 Jul 1977
Ram Kumar and Others Vs Tara Chand and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 153 : (1977) 79 PLR 737
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts27 Jul 1977Allowed
Shri Romesh Chander Vs Shri Sumer Singh Alias Kehar Singh and another
Punjab And Haryana At Chandigarh · (1977) 07 P&H CK 0006
Motor Vehicles Act, 1939 — Section 110A(3)
High Courts26 Jul 1977Allowed
Lachman Dass Aggarwal Vs The Punjab National Bank and others
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 327 : (1979) 38 FLR 46 : (1977) 2 ILR (P&H) 747
Constitution of India, 1950 — Article 12
High Courts26 Jul 1977Dismissed
Lachhman Dass Aggarwal Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 327 : (1979) 38 FLR 46 : (1977) 2 ILR (P&H) 747
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(1), 19(2), 19(3)Constitution of India, 1950 — Article 12
High Courts26 Jul 1977
Surinder Kumar Arora Vs The Bengal National Textile Mills Ltd.
Punjab And Haryana At Chandigarh · AIR 1978 P&H 156 : (1977) 2 ILR (P&H) 761 : (1977) 79 PLR 555
Civil Procedure Code, 1908 (CPC) — Section 20