COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,217 of 4,611

High Courts27 Sept 1977Dismissed

Official Liquidatior, Punjab Finance Pvt. Ltd. (In Liquidation) Vs Mohan Lal and Another

Punjab And Haryana At Chandigarh · (1978) 48 CompCas 271

Companies Act, 1956 — Section 446(2), 458A, 468Limitation Act, 1963 — Article 37, 70

High Courts27 Sept 1977

Shiv Parkash Janakraj and Co. (P.) Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1978) 112 ITR 872

Income Tax Act, 1961 — Section 10(1), 10(2), 256(1)

High Courts22 Sept 1977

Haryana State Vs Pusa Ram and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 171 : (1978) 1 ILR (P&H) 57 : (1977) 79 PLR 741

Motor Vehicles Act, 1939 — Section 110, 110, 110(1)

High Courts21 Sept 1977

Kidar Nath Vs Swami Parshad and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 204

Specific Relief Act, 1963 — Section 39

High Courts20 Sept 1977

Commissioner of Income Tax Vs Indian Woollen Textile Mills P. Ltd.

Punjab And Haryana At Chandigarh · (1978) 112 ITR 441

Income Tax Act, 1961 — Section 256(2)

High Courts20 Sept 1977

Shiv Charan Singh and Others Vs Gram Panchayat Narike and Another

Punjab And Haryana At Chandigarh · AIR 1978 P&H 207

High Courts20 Sept 1977Allowed

Roshan Lal and Sons Vs Deputy Excise and Taxation Commissioner (A) and Others

Punjab And Haryana At Chandigarh · (1978) 41 STC 217

Constitution of India, 1950 — Article 226, 265Punjab General Sales Tax Act, 1948 — Section 11, 2, 20, 3

High Courts15 Sept 1977

Surjit Kaur Vs Tarsem Singh

Punjab And Haryana At Chandigarh · AIR 1978 P&H 209 : (1977) 79 PLR 667

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3AHindu Marriage Act, 1955 — Section 23, 23(4), 28, 28(4)Limitation Act, 1963 — Section 5

High Courts14 Sept 1977Allowed

Laxmi Ginning and Oil Mills Vs The Deputy Excise and Taxation Commissioner (Appeals) and Others

Punjab And Haryana At Chandigarh · (1978) 41 STC 127

Constitution of India, 1950 — Article 226, 32Punjab General Sales Tax Act, 1948 — Section 10, 20, 21, 22

High Courts13 Sept 1977

Sant Singh and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 244

Constitution of India, 1950 — Article 19(1)East Punjab Agricultural Pests, Diseases and Noxious Weeds Act, 1949 — Section 3, 5, 6, 6

High Courts13 Sept 1977

Gurbaksh Singh Sibia Vs State of Punjab

Punjab And Haryana At Chandigarh · AIR 1978 P&H 1 : (1978) CriLJ 20 : (1978) 1 ILR (P&H) 109

Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 438, 497Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

High Courts12 Sept 1977Allowed

Gurbaksh Singh and others Vs The Land Acquisition Collector, Haryana

Punjab And Haryana At Chandigarh · (1977) 09 P&H CK 0026

Land Acquisition Act, 1894 — Section 18(3)

High Courts12 Sept 1977

Baldev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1977) PLJ 484 : (1984) RRR 329

High Courts12 Sept 1977

The State Vs Nanoo and others

Punjab And Haryana At Chandigarh · (1977) 09 P&H CK 0001

Penal Code, 1860 (IPC) — Section 302, 34

High Courts09 Sept 1977

Than Singh and Others Vs Nandu Kirpa Jat and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 94 : (1978) 1 ILR (P&H) 76

Transfer of Property Act, 1882 — Section 118, 54

High Courts09 Sept 1977Dismissed

Tara Singh Vs Mangal Singh and Others

Punjab And Haryana At Chandigarh · (1978) ACJ 53

Motor Vehicles Act, 1988 — Section 110

High Courts08 Sept 1977

Waryam Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1978) CriLJ 762 : (1978) 1 ILR (P&H) 85

Criminal Procedure Code, 1973 (CrPC) — Section 173, 193, 319, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324

High Courts07 Sept 1977

Jagjit Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1978) CriLJ 759

Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 109, 120B, 409

High Courts05 Sept 1977

Nanda and Others Vs Risala and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 107

Limitation Act, 1908 — Section 142

High Courts02 Sept 1977

Ranbir Singh Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 109 : (1978) 1 ILR (P&H) 44