High Courts13 Oct 1977

Ganpat Vs Ram Devi and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 137 : (1978) 1 ILR (P&H) 151

Civil Procedure Code, 1908 (CPC) — Section 100Punjab Courts Act, 1918 — Section 41(1)
High Courts12 Oct 1977Allowed

Bimla Devi Vs Sat Pal Sharma

Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 170

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 43 Rule 1, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13, 21, 23, 24, 9
High Courts12 Oct 1977

Shiv Chand Vs Ujagar Singh

Punjab And Haryana At Chandigarh · AIR 1978 P&H 200 : (1978) 1 ILR (P&H) 224

Representation of the People Act, 1951 — Section 79, 82, 86(1), 86(4)