High Courts15 Dec 1977Dismissed
Mst. Ishri and others Vs Hari Ram and others
Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 282
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,214 of 4,611
High Courts15 Dec 1977
Pala Ram Vs Bal Raj Kapur
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0010
High Courts13 Dec 1977
Narender Singh Rao Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 234 : (1978) 1 ILR (P&H) 199
Constitution of India, 1950 — Article 226, 227
High Courts12 Dec 1977
Balinder Singh Vs Amar Gurdial Singh
Punjab And Haryana At Chandigarh · (1978) ILR (P&H) 180 : (1978) PLJ 30 : (1984) RRR 465
High Courts12 Dec 1977
Nek Ram Sood Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1978) 2 RCR(Rent) 413
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts09 Dec 1977Allowed
Mittar Sain and others Vs Ram Dass and another
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0017
High Courts07 Dec 1977Allowed
Fauja Singh and others Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1977
Commissioner of Income Tax Vs Jamna Auto Industries
Punjab And Haryana At Chandigarh · (1978) 112 ITR 421
Income Tax Act, 1961 — Section 256(2)
High Courts05 Dec 1977
Shri Roshan Lal Gupta and others Vs The Punjab and Sind Bank Ltd. and others
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0011
High Courts02 Dec 1977Dismissed
Sham Dass Vs Krishan Lal and another
Punjab And Haryana At Chandigarh · (1978) 2 RCR(Rent) 339 : (1978) 1 RCR(Rent) 276 : (1978) 1 RCR(Rent) 270
Transfer of Property Act, 1882 — Section 106
High Courts02 Dec 1977Allowed
Jagpal Singh and others Vs Jaggan and others
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0015
Transfer of Property Act, 1882 — Section 58(1)
High Courts29 Nov 1977
Sant Ram Panna Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) ILR (P&H) 203 : (1978) PLJ 31 : (1984) RRR 470
High Courts22 Nov 1977
Vinod Trading Co. and Others Vs Tola Ram and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 242
Constitution of India, 1950 — Article 225Provincial Insolvency Act, 1920 — Section 16, 7
High Courts21 Nov 1977
Commissioner of Income Tax Vs Dharam Pal Shanti Sarup
Punjab And Haryana At Chandigarh · (1978) 114 ITR 411
Income Tax Act, 1961 — Section 256(2)
High Courts18 Nov 1977Dismissed
Pehlad and others Vs Dalel Singh and others
Punjab And Haryana At Chandigarh · (1977) 11 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Nov 1977
D.M. Kaushik Vs Graduate Gas Service and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 213 : (1978) 1 ILR (P&H) 278
Civil Procedure Code, 1908 (CPC) — Section 9Court Fees Act, 1870 — Section 17
High Courts17 Nov 1977
Municipal Committee, Jullundur Vs Jagdish Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 195
Motor Vehicles Act, 1939 — Section 110
High Courts15 Nov 1977Allowed
Ishwar Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 271
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 2(1), 7(1)
High Courts08 Nov 1977
Ugar Sain Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1977) 11 P&H CK 0015
Punjab Development of Damaged Areas Act, 1951 — Section 2(d)
High Courts08 Nov 1977
Moti Lal Vs Secretary, Central Board of Direct Taxes and Another
Punjab And Haryana At Chandigarh · (1978) 113 ITR 461