COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,213 of 4,611

High Courts10 Jan 1978Dismissed

Sohan Singh etc. Vs Union Territory and Others

Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 294 : (1978) 80 PLR 235

Capital of Punjab (Development and Regulation) Act, 1952 — Section 15Constitution of India, 1950 — Article 14, 226, 227Punjab Capital (Development and Regulation) Buildings Rules, 1952 — Rule 5

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High Courts10 Jan 1978

In Re: Chandigarh Tourist Syndicate P. Ltd. Charan Singh Kharbanda and Others

Punjab And Haryana At Chandigarh · (1978) 48 CompCas 267

Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9

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High Courts09 Jan 1978Allowed

Arjan Radio House Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1978) 41 STC 360

Punjab General Sales Tax Act, 1948 — Section 11A, 26

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High Courts09 Jan 1978Dismissed

Hans Raj and another Vs Balraj Singh

Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 346

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts06 Jan 1978

Raj Kumar Vs Harbans Lal and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 186 : (1978) 1 RCR(Rent) 360

East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 106, 114

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High Courts05 Jan 1978Dismissed

Ram Kishan Vs The Secretary Transport, Punjab Government Chandigarh and others

Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0037

Motor Vehicles Act, 1988 — Section 110

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High Courts04 Jan 1978Allowed

Ramesh Kumar Vs Capt. B.S. Sandhu

Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0007

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

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High Courts03 Jan 1978Allowed

Smt. Pushpa Rani Vs Shri Asa Nand

Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0029

Hindu Marriage Act, 1955 — Section 24

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High Courts03 Jan 1978Dismissed

Krishan Lal and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 239

Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(3), 10(4), 11Prevention of Food Adulteration Rules, 1955 — Rule 12

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High Courts03 Jan 1978Dismissed

Krishan Lal etc. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 239

Prevention of Food Adulteration Act, 1954 — Section 16(1)(c)

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High Courts22 Dec 1977

Harkishan Advocate, Palwal and others Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts21 Dec 1977Allowed

Mehar Singh Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0013

Constitution of India, 1950 — Article 226, 227

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High Courts21 Dec 1977Allowed

Shri Krishan Lal Vs Smt. Sudershan Kumari and others

Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0002

Hindu Adoptions and Maintenance Act, 1956 — Section 18

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High Courts20 Dec 1977Dismissed

Solvex Oils and Fertilizers Vs Bhandari Cros-Fields (P.) Ltd.

Punjab And Haryana At Chandigarh · (1978) 48 CompCas 260

Companies Act, 1956 — Section 21, 23, 43A

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High Courts19 Dec 1977Allowed

Akash Financiers Pvt. Ltd., Amritsar Vs Massers Tilak Raj Kewal Krishan and others

Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0001

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2

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High Courts16 Dec 1977

Ram Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · AIR 1978 P&H 290 : (1978) 1 ILR (P&H) 284 : (1978) 80 PLR 208

Haryana Municipal Act, 1973 — Section 4(1)

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High Courts16 Dec 1977

Ram Singh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · AIR 1978 P&H 290 : (1978) 1 ILR (P&H) 284 : (1978) 80 PLR 208

Haryana Municipal Act, 1973 — Section 4, 4(1), 4(2), 4(3)

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High Courts16 Dec 1977

Bara Hanuman Temple Durgain, Amritsar Vs Gurbux Lal Malhotra and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 192 : (1978) 1 ILR (P&H) 286

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92

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High Courts16 Dec 1977

Gurcharan Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 482Penal Code, 1860 (IPC) — Section 427, 440, 441

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High Courts15 Dec 1977

Sada Nand Vs Saroj Devi

Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 417

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