High Courts13 Feb 1978Dismissed
Joginder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0013
Prevention of Corruption Act, 1947 — Section 5(1)(d)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,211 of 4,611
High Courts13 Feb 1978Allowed
Jagraj Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 335 : (1978) 80 PLR 279
Constitution of India, 1950 — Article 226
High Courts10 Feb 1978Dismissed
Prem Singh Vs The Union Territory of Chandigarh and others
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 377 : (1978) 80 PLR 568
Punjab Municipal Act, 1911 — Section 241
High Courts10 Feb 1978
Smt. Sudesh Khanna Vs Inspecting Assistant Commissioner of Income Tax, Acquisition Range and Others
Punjab And Haryana At Chandigarh · (1978) 9 CTR 27 : (1978) 114 ITR 261
Income Tax Act, 1961 — Section 269D, 269D(1), 269F, 269F(6), 269HVoluntary Disclosure of Income and Wealth Act, 1976 — Section 14, 3(1), 8(2)
High Courts10 Feb 1978
SMT. SUDESH KHANNA Vs INSPECTING ASSISTANT COMMISSIONER OF Income Tax, ACQUISITION RANGE, SECTOR 9, CHANDIGARH, AND OTHERS.
Punjab And Haryana At Chandigarh · (1978) 9 CTR 27 : (1978) 114 ITR 261
Income Tax Act, 1961 — Section 139, 269A, 269B, 269C, 269D
High Courts10 Feb 1978Dismissed
Prem Singh Vs The Union Territory of Chandigarh, etc.
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 377 : (1978) 80 PLR 568
Punjab Municipal Act, 1911 — Section 238(1), 241, 242(1), 244
High Courts09 Feb 1978
Punjab State Vs Ishar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 241 : (1978) 2 ILR (P&H) 167
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(2)
High Courts07 Feb 1978Dismissed
State of Punjab Vs Des Raj
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 331
Criminal Procedure Code, 1973 (CrPC) — Section 340, 342, 510A, 540Punjab Excise Act, 1914 — Section 25, 61(1)
High Courts07 Feb 1978
The State of Punjab Vs Des Raj
Punjab And Haryana At Chandigarh · (1978) CriLJ 1329
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts06 Feb 1978
Gian Singh Vs Joginder Singh and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0037
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts06 Feb 1978Dismissed
Tara Singh and others Vs Kehar Singh and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0017
Transfer of Property Act, 1882 — Section 55(6)(b)
High Courts03 Feb 1978Allowed
Ran Singh Kalson Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 317
Constitution of India, 1950 — Article 226, 227Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 3, 4, 5, 6, 7Punjab Police Rules, 1934 — Rule 13.17, 13.17(3)
High Courts03 Feb 1978Allowed
Ran Singh Kalson Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 317
Constitution of India, 1950 — Article 226
High Courts03 Feb 1978Allowed
Baljit Singh Bhatia Vs Kulwant Singh and others
Punjab And Haryana At Chandigarh · (1978) 2 RCR(Rent) 259
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Feb 1978Allowed
Hari Chand and another Vs Het Ram and another
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0001
High Courts02 Feb 1978
Hardwari Lal Vs Pohkar Mal and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 230
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts01 Feb 1978
Hakmi and Others Vs Pitamber and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 145
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts27 Jan 1978
Amolak Singh Vs Madanlal
Punjab And Haryana At Chandigarh · AIR 1978 P&H 211 : (1978) 1 RCR(Rent) 463
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 107East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts25 Jan 1978Dismissed
Manjit Singh Vs Shri Kabul Singh, Assistant Registrar, Co-Operative Societies Sangrur and others
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0006
Punjab Co-operative Societies Act, 1961 — Section 85(1)
High Courts25 Jan 1978Allowed
Jagan Nath Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 01 P&H CK 0001
Penal Code, 1860 (IPC) — Section 376