High Courts28 Feb 1978Dismissed
Inderjit and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0035
Punjab Excise Act, 1914 — Section 61(1)(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,210 of 4,611
High Courts28 Feb 1978
M/s Radha Balabh and Sons Vs Ganga Din Har Parshad
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0032
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Feb 1978
Inderjit Dewan Chand and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) CriLJ 1327 : (1978) 80 PLR 341
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts28 Feb 1978
Radha Balabh and Sons Vs Ganga Din Har Parshad
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 170
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, 115 , 115(2)Limitation Act, 1963 — Article 123
High Courts28 Feb 1978
The Jullundur Ex-Servicemen Motor Transport Co-operative Society Ltd. Vs The General Assurance Society Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 336 : (1978) 2 ILR (P&H) 175
Arbitration Act, 1940 — Section 34
High Courts23 Feb 1978Dismissed
R.N. Khanna and another Vs Smt. Kailash Rani and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0005
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts22 Feb 1978
Mahant Tehal Dass Vs Shiromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 131
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 3Constitution of India, 1950 — Article 13, 14, 19, 19(1), 26Sikh Gurdwaras Act, 1925 — Section 10, 11, 12, 12(11), 127A
High Courts21 Feb 1978
State of Punjab Vs Naib Singh
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 32
Penal Code, 1860 (IPC) — Section 320, 324, 326Probation of Offenders Act, 1958 — Section 4, 4(1), 4(2)
High Courts21 Feb 1978Dismissed
Dinesh Kumar and others Vs Sukhbir Singh and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 1978Allowed
State of Punjab Vs Piara Singh
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 39
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b)
High Courts20 Feb 1978
Krihsan Lal Vs Munshi Ram and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0016
Motor Vehicles Act, 1939 — Section 94, 95
High Courts17 Feb 1978Dismissed
Jagir Singh Vs The Assistant Registrar and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0012
Constitution of India, 1950 — Article 226
High Courts16 Feb 1978
Ramji Lal Vs Het Ram and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 233
High Courts15 Feb 1978Dismissed
The State of Haryana Vs Ram Niwas
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0040
Opium Act, 1878 — Section 19(1)
High Courts15 Feb 1978Dismissed
Mohan Singh and another Vs Ramji Dass and others
Punjab And Haryana At Chandigarh · (1978) 02 P&H CK 0036
High Courts15 Feb 1978Dismissed
State of Haryana Vs Ram Niwas
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 26 : (1978) 80 PLR 343
Dangerous Drugs Act, 1930 — Section 2Opium Act, 1878 — Section 3, 9(1)Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts14 Feb 1978
Shiv Das and Others Vs Devki and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 285
Evidence Act, 1872 — Section 63Limitation Act, 1963 — Article 65Registration Act, 1908 — Section 58, 59, 60
High Courts13 Feb 1978
Jagjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) CriLJ 1588 : (1978) 2 ILR (P&H) 20
Penal Code, 1860 (IPC) — Section 148, 302, 404
High Courts13 Feb 1978
Commissioner of Income Tax Vs Jagat Ram Om Parkash
Punjab And Haryana At Chandigarh · (1979) 116 ITR 266
Income Tax Act, 1961 — Section 187, 187(2), 36(2)
High Courts13 Feb 1978
Jagraj Singh and Others Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1978) 1 ILR (P&H) 335 : (1978) 80 PLR 279
Constitution of India, 1950 — Article 226, 227Punjab Land Reforms Act, 1972 — Section 11, 11(2), 3(15), 4, 4(1)