High Courts31 Mar 1978Dismissed
Jagdish and Co. Vs Labh Singh and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,208 of 4,611
High Courts31 Mar 1978Dismissed
Joginder Kaur Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 269
Opium Act, 1878 — Section 9
High Courts30 Mar 1978Dismissed
Krishan Murari and Another Vs Mohinder Pal
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 93 : (1983) 1 RCR(Criminal) 21
Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 200, 203, 204, 397(2)Penal Code, 1860 (IPC) — Section 109, 323, 494, 500, 504
High Courts30 Mar 1978Allowed
Garib Chand Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 478
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 99Punjab Municipal Act, 1911 — Section 172, 35
High Courts30 Mar 1978Dismissed
Daya Ram Garg, etc. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 211
Constitution of India, 1950 — Article 19(1), 226, 31Haryana Municipal Act, 1973 — Section 258, 258(3)Haryana Municipal Common Lands (Regulation) Act, 1974 — Section 4, 7
High Courts29 Mar 1978
Kartar Singh Vs The State
Punjab And Haryana At Chandigarh · (1979) CriLJ 1114 : (1978) 2 ILR (P&H) 262
Evidence Act, 1872 — Section 45
High Courts28 Mar 1978Allowed
Shrimati Chander Kanta Vs M/s Sulekh Chand Sumer Chand
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0039
High Courts27 Mar 1978Allowed
J.S. Arora (Dr.) (J.D.) Vs J.S. Arora (Prof.) and Another (D.H.)
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 250 : (1978) 1 RCR(Rent) 815
Civil Procedure Code, 1908 (CPC) — Section 151, 47East Punjab Urban Rent Restriction (Chandigarh Amendment) Ordinance, 1976 — Section 2, 3, 4, 5, 6East Punjab Urban Rent Restriction Act, 1949 — Section 10, 13, 13(1), 13A, 15
High Courts27 Mar 1978
Mohan Singh Vs Smt. Balbir Kaur etc.
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0010
Court Fees Act, 1870 — Article 1 Schedule 1
High Courts23 Mar 1978
Batala Popular Wood Works Co-Operative Industrial Society Ltd. and Others Vs The Registrar Co-Operative Societies etc.
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 204 : (1978) 80 PLR 608
High Courts23 Mar 1978
Sewa Singh Vs Col. Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · (1979) 49 CompCas 920
Motor Vehicles Act, 1939 — Section 103A
High Courts23 Mar 1978Allowed
The Batala Popular Wood Works Co-Operative Industrial Society Limited, Batala and others Vs The Registrar, Co-Operative Societies, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0006
Punjab Co-operative Societies Rules, 1963 — Rule 20
High Courts22 Mar 1978Allowed
Darshan Kumar and another Vs Raghunandan Sharma
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 200 : (1978) 80 PLR 368
Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts22 Mar 1978Allowed
Tejinder Paul Mann Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0008
Constitution of India, 1950 — Article 226
High Courts22 Mar 1978Allowed
Darshan Kumar and Another Vs Raghunandan Sharma
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 200 : (1978) 80 PLR 368
Civil Procedure Code, 1908 (CPC) — Section 47, 47(2), 97(2), 97(3)General Clauses Act, 1897 — Section 6
High Courts21 Mar 1978Dismissed
Shri Ashwani Kumar Sehgal Vs Smt. Swatantar Sehgal
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0040
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts20 Mar 1978
Court on its own Motion Vs Bansi Lal and Another
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 63
Advocates Act, 1961 — Section 49Contempt of Courts (Punjab and Haryana) Rules, 1974 — Rule 1, 15(3), 19, 2, 4Contempt of Courts Act, 1971 — Section 10, 12, 13, 15, 15(2)
High Courts20 Mar 1978Allowed
Smt. Suraswati Devi Vs Hari Chand
Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 804
Limitation Act, 1963 — Section 5
High Courts20 Mar 1978Dismissed
Smt. Parmeshwar Devi and others Vs Shri Sadhu Ram
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0002
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Mar 1978Dismissed
Gokal Chand and others Vs Puran and others
Punjab And Haryana At Chandigarh · (1978) 03 P&H CK 0035
Civil Procedure Code, 1908 (CPC) — Section 115