High Courts16 May 1978
Labh Kaur Vs Narain Singh
Punjab And Haryana At Chandigarh · AIR 1978 P&H 317
Hindu Marriage Act, 1955 — Section 13, 13(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,206 of 4,611
High Courts16 May 1978Dismissed
Jagjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 335
Constitution of India, 1950 — Article 14, 246Penal Code, 1860 (IPC) — Section 21Prevention of Corruption Act, 1947 — Section 2, 4, 5, 5(1), 5(2)
High Courts15 May 1978Allowed
Niranjan Lal Vs Punjab State Electricity Board, Patiala and others
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts15 May 1978
Balwant Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 398
Penal Code, 1860 (IPC) — Section 109, 320, 323, 324, 326
High Courts12 May 1978
Sant Ram and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150
High Courts12 May 1978
Sadhu Singh Vs Narain Singh Sewadar and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 319 : (1978) 2 ILR (P&H) 393 : (1979) 81 PLR 24
Evidence Act, 1872 — Section 138
High Courts12 May 1978
Mandi Adampur Marketing Society Ltd Vs Ram Sarup
Punjab And Haryana At Chandigarh · (1978) ILR (P&H) 552 : (1978) PLJ 251 : (1984) RRR 371
High Courts11 May 1978
Akhara Brahm Buta Amritsar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0023
Land Acquisition Act, 1894 — Section 4
High Courts08 May 1978Dismissed
Smt. Surjit Kaur Vs Shri Ujjal Singh
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0028
Hindu Marriage Act, 1955 — Section 9
High Courts08 May 1978Allowed
Amar Singh Vs Narain Dass and others
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0024
High Courts08 May 1978Allowed
Krishan Lal Vs Chandi Parshad
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts05 May 1978
Dalbir Singh and Others Vs Lakhi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 10
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts04 May 1978
Union of India Vs Bakhtawar Singh and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 321 : (1978) 2 ILR (P&H) 389
Motor Vehicles Act, 1939 — Section 110
High Courts03 May 1978Dismissed
Angrez Singh etc. Vs Sadha Singh etc.
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 May 1978
Commissioner of Income Tax Vs Ghansham Dass Mukim
Punjab And Haryana At Chandigarh · (1979) 118 ITR 930
Income Tax Act, 1961 — Section 3(1)
High Courts01 May 1978
Bhagwan Dass and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0026
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts01 May 1978Allowed
Gian Singh Chhabra Vs The Sales Tax Tribunal and Others
Punjab And Haryana At Chandigarh · (1978) 42 STC 241
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 21, 5
High Courts27 Apr 1978
Charanji Lal and Others Vs Financial Commissioner Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 326 : (1978) 2 ILR (P&H) 361
Constitution of India, 1950 — Article 226
High Courts26 Apr 1978Dismissed
Sushil Kumari and Others Vs Rameshwar Lal and Others
Punjab And Haryana At Chandigarh · (1978) ACJ 460
High Courts26 Apr 1978Allowed
Smt. Dalbir Kaur Vs Smt. Amar Kaur
Punjab And Haryana At Chandigarh · (1978) 04 P&H CK 0008
Evidence Act, 1872 — Section 65