High Courts17 Jul 1978Allowed
Gurdas and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 07 P&H CK 0002
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,205 of 4,611
High Courts12 Jul 1978Dismissed
Mahan Singh and another Vs Haryana State and others
Punjab And Haryana At Chandigarh · (1978) 07 P&H CK 0014
Punjab Security of Land Tenures Act, 1953 — Section 10A
High Courts12 Jul 1978
Sadhu Vs Kishni
Punjab And Haryana At Chandigarh · AIR 1980 P&H 85
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Jul 1978
Bharat Singh and others Vs The S.D.M. Bhiwani and another
Punjab And Haryana At Chandigarh · (1978) 07 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Jun 1978
Avtar Singh Vs State
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 26
Criminal Procedure Code, 1973 (CrPC) — Section 540
High Courts07 Jun 1978
Narain Dass Daulat Ram Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 310 : (1979) 1 ILR (P&H) 13
Constitution of India, 1950 — Article 301Essential Commodities Act, 1955 — Section 3
High Courts02 Jun 1978
Paramjit Singh and Others Vs Bawa Gurdas Ram and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 349 : (1979) 1 RCR(Rent) 23
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts02 Jun 1978
Amarjit Singh and Others Vs Financial Commissioner, Taxation, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 329 : (1979) 1 ILR (P&H) 1
Constitution of India, 1950 — Article 226, 227, 32Punjab Security of Land Tenures Act, 1953 — Section 10, 9(1)Punjab Tenancy Act, 1887 — Section 82(1)
High Courts02 Jun 1978Dismissed
Banarsi Dass Vs The Vice-Chancellor, Rohtak University, Rohtak and others
Punjab And Haryana At Chandigarh · (1978) 06 P&H CK 0003
High Courts01 Jun 1978Dismissed
Bharat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 409
Land Acquisition Act, 1894 — Section 4
High Courts25 May 1978Dismissed
Surinder Kumar and another Vs Raj Kumar Sehgal and others
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 May 1978Allowed
Jaswant Rai Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0019
Constitution of India, 1950 — Article 226
High Courts22 May 1978
UTTAM CHAND AND OTHERS Vs Income Tax OFFICER, CENTRAL CIRCLE (II) AMRITSAR.
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 402 : (1982) 133 ITR 911
Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 271, 277, 279
High Courts19 May 1978Dismissed
Amar Singh and Others Vs Major Singh and Others
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0020
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1), Order 41 Rule 28Evidence Act, 1872 — Section 33Fatal Accidents Act, 1855 — Section 1A, 2
High Courts19 May 1978
S.K. Verma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 149 : (1978) 2 ILR (P&H) 414
Constitution of India, 1950 — Article 16, 311
High Courts18 May 1978Dismissed
B.S. Bansal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 342
Constitution of India, 1950 — Article 226, 227Punjab Service of Engineers (Class I) Public Works Department (Buildings and Roads Branch) Rules, 1960 — Rule 22, 22(1), 6
High Courts18 May 1978
Ujagar Singh Vs Sham Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 12
Evidence Act, 1872 — Section 115
High Courts18 May 1978Dismissed
Roshan Lal Anand etc. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 354 : (1978) 80 PLR 596
Constitution of India, 1950 — Article 226Punjab District Attorneys Service Rules, 1960 — Rule 12, 3, 5(2), 9
High Courts18 May 1978Dismissed
Roshan Lal Anand and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1978) 2 ILR (P&H) 354 : (1978) 80 PLR 596
Constitution of India, 1950 — Article 226
High Courts16 May 1978Dismissed
M/s. Kulu Transport Cooperative Society Ltd., Kulu Vs M/s. Arora Traders, Gurdaspur Road, Pathankot
Punjab And Haryana At Chandigarh · (1978) 05 P&H CK 0025