High Courts14 Aug 1978Dismissed
Ganesh Dall and Rice Mills Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 43 STC 399
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 286, 304
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,204 of 4,611
High Courts14 Aug 1978Dismissed
Surja Ram Cotton Ginning and Pressing Factory Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 106 : (1979) 44 STC 21
Constitution of India, 1950 — Article 14, 20
High Courts11 Aug 1978
Ajaib Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0003
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts09 Aug 1978Dismissed
Birla Cotton Spinning and Weaving Mills Ltd. and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 92 : (1979) 43 STC 158
Constitution of India, 1950 — Article 19Punjab General Sales Tax Act, 1948 — Section 2
High Courts08 Aug 1978Dismissed
Fairdeal Agencies Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 80 : (1979) 44 STC 231
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 14
High Courts07 Aug 1978Dismissed
State of Haryana and others Vs Gram Panchayat, Dera Fateh Singh, Tehsil Gulha and others
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0025
Punjab Gram Panchayat Act, 1952 — Section 4
High Courts07 Aug 1978Dismissed
Avon Scales Company Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 76 : (1978) 42 STC 363
Haryana General Sales Tax Act, 1973 — Section 40
High Courts01 Aug 1978Dismissed
Ram Rattan Dass Mohan Lal of Dabwali Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1979) 43 STC 154
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226, 286Punjab General Sales Tax Act, 1948 — Section 5
High Courts01 Aug 1978Dismissed
Kultar Singh and Bros. and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1979) 44 STC 330
Central Sales Tax Act, 1956 — Section 8, 9Punjab General Sales Tax Act, 1948 — Section 5
High Courts31 Jul 1978
Surjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 65 : (1979) 1 ILR (P&H) 178
Constitution of India, 1950 — Article 226Punjab Urban Estates (Sales of Sites) Rules, 1965 — Rule 5, 5(3)
High Courts28 Jul 1978
Gursharan Singh Vs Bhajan Lal
Punjab And Haryana At Chandigarh · (1978) PLJ 402 : (1984) RRR 390
High Courts28 Jul 1978Dismissed
Jaswinder Kaur alias Simerjit Kaur Vs Kulwant Singh
Punjab And Haryana At Chandigarh · (1978) 07 P&H CK 0005
Hindu Marriage Act, 1955 — Section 9
High Courts27 Jul 1978Allowed
Rajendra Steel Re-Rolling Mills Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 42 STC 366
Central Sales Tax Act, 1956 — Section 3
High Courts26 Jul 1978
Kwality Restaurant, Amritsar Vs Satinder Khanna
Punjab And Haryana At Chandigarh · AIR 1979 P&H 72 : (1979) 1 ILR (P&H) 71
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts24 Jul 1978
The Mathana Ex-Serviceman Co-operative Tenants Farming Society, Village Mathana Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 32 : (1979) 1 ILR (P&H) 36
High Courts24 Jul 1978
Desh Raj Parshotam Lal and Others Vs The State Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 15 : (1978) 42 STC 429
Central Sales Tax Act, 1956 — Section 8, 8(1), 8(2, 8(2)Punjab General Sales Tax Act, 1948 — Section 5
High Courts21 Jul 1978Dismissed
Tarsem Lal Sham Lal and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1978) 42 STC 428
Central Sales Tax Act, 1956 — Section 8, 9
High Courts17 Jul 1978Allowed
Dr. (Mrs.) Saroj Mehta, Associate Professor Vs The Post Graduate Institute of Medical Education and Research, and others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 30
High Courts17 Jul 1978
Saroj Mehta, Associate Professor (Dr.) Vs The Post-Graduate Institute of Medical Education and Research and Others
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 30
High Courts17 Jul 1978
Gurcharan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 61 : (1978) CriLJ 1330 : (1979) 1 ILR (P&H) 56
Gram Panchayat Act — Section 102, 102(1)