High Courts06 Sept 1978Dismissed
H.B. Joshi Vs The Election Dispute Committee, Trained Nurses Association of India and others
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0028
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,203 of 4,611
High Courts06 Sept 1978
Mohinder Kaur Vs Bhag Ram
Punjab And Haryana At Chandigarh · AIR 1979 P&H 71
Hindu Marriage Act, 1955 — Section 10, 9
High Courts05 Sept 1978
Shiromani Gurdwara Parbandhak Committee, Amritsar Vs Ishar Dass
Punjab And Haryana At Chandigarh · AIR 1979 P&H 44
Sikh Gurdwaras Act, 1925 — Section 14, 16(1), 16(2), 7, 7(3)
High Courts05 Sept 1978Dismissed
Subhash Chander and Co. Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1979) 44 STC 331
Constitution of India, 1950 — Article 14Punjab General Sales Tax Act, 1948 — Section 11, 20, 5
High Courts01 Sept 1978Dismissed
Kehar Singh Vs Bal Kishan Etc.
Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 152
Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 145(4), 146(1)
High Courts01 Sept 1978Allowed
Mangal Singh Vs Rajinder Singh and others
Punjab And Haryana At Chandigarh · (1978) 09 P&H CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Aug 1978
Mohinder Singh and Others Vs Teja Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 47 : (1979) 1 ILR (P&H) 141
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts27 Aug 1978
State of Punjab Vs Mehar Singh and others
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0017
Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Aug 1978
Nasib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1979) ILR (P&H) 188 : (1979) PLJ 15 : (1985) RRR 535
High Courts24 Aug 1978
Harvinder Kaur and Another Vs Godha Ram and Another
Punjab And Haryana At Chandigarh · AIR 1979 P&H 76 : (1979) 1 ILR (P&H) 147
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115
High Courts23 Aug 1978
The State of Punjab Vs Dewan Chand and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 46 : (1979) 1 ILR (P&H) 138
Constitution of India, 1950 — Article 14, 19Punjab Municipal Act, 1911 — Section 10, 11, 4, 5, 6
High Courts22 Aug 1978
Bhim Sain Sudarshan Kumar Vs The State
Punjab And Haryana At Chandigarh · (1979) 43 STC 58
Central Sales Tax Act, 1956 — Section 10, 10A, 8Punjab General Sales Tax Act, 1948 — Section 22
High Courts22 Aug 1978Dismissed
Mithan Lal Vs Ganga Devi Trust
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 355
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35, 115, 115(1), 115(2), 47
High Courts22 Aug 1978Dismissed
Smt. Surindbr Kaur Vs Shri Kirpal Singh
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0001
Hindu Marriage Act, 1955 — Section 13
High Courts21 Aug 1978
Chand Kaur Vs Jang Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 16
Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)Limitation Act, 1963 — Section 5
High Courts18 Aug 1978Allowed
Vijay Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0023
Punjab Excise Act, 1914 — Section 61(i)(a)
High Courts18 Aug 1978Dismissed
Chanan Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Aug 1978
Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 19 : (1979) 1 ILR (P&H) 115
Haryana Ceiling on Land Holdings Act, 1972 — Section 10, 11, 12, 18(7), 18(8)
High Courts18 Aug 1978
Inder Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 5
Punjab Land Reforms Act, 1972 — Section 5(1)
High Courts17 Aug 1978
Inderjit Vs Shanti Devi and others
Punjab And Haryana At Chandigarh · (1978) 08 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11