High Courts24 May 1977Allowed
Mst. Nand Kaur and others Vs Gurdev Kaur and others
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0008
Court Fees Act, 1870 — Article 1 Schedule I
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,221 of 4,611
High Courts24 May 1977
Nandlal Sohanlal, Jullundur Vs The Commissioner of Income Tax, Patiala
Punjab And Haryana At Chandigarh · AIR 1977 P&H 320 : (1977) 2 ILR (P&H) 659 : (1977) 110 ITR 170
Income Tax Act, 1961 — Section 187, 187(1), 187(2), 188, 189Partnership Act, 1932 — Section 37, 42
High Courts23 May 1977Dismissed
Oriental Fire and General Insurance Company Ltd. Vs Surinder Kumar and Others
Punjab And Haryana At Chandigarh · (1977) ACJ 501
Evidence Act, 1872 — Section 19
High Courts23 May 1977
Charanjit Lal Des Raj Vs The Sales Tax Tribunal, U. T.
Punjab And Haryana At Chandigarh · (1977) 40 STC 361
Central Sales Tax Act, 1956 — Section 10, 10A, 8Punjab General Sales Tax Act, 1948 — Section 22
High Courts18 May 1977
Surinder Kumar and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1977) CriLJ 1728
Criminal Procedure Code, 1973 (CrPC) — Section 161, 170, 173, 209, 482Penal Code, 1860 (IPC) — Section 306, 308, 34
High Courts17 May 1977
The State of Punjab Vs Ram Parkash
Punjab And Haryana At Chandigarh · (1978) CriLJ 601 : (1977) 2 ILR (P&H) 726
Criminal Procedure Code, 1973 (CrPC) — Section 100, 103Prevention of Food Adulteration Act, 1954 — Section 10
High Courts13 May 1977
Nachbatar Kaar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1977) ACJ 425
Motor Vehicles Act, 1939 — Section 110CC
High Courts11 May 1977
Porritts and Spencer (Asia) Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) 40 STC 333
Punjab General Sales Tax Act, 1948 — Section 6
High Courts10 May 1977Dismissed
The Ludhiana Goods Transport Companies, Association, Ludhiana and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 357 : (1977) 40 STC 244
Constitution of India, 1950 — Article 304Punjab General Sales Tax Act, 1948 — Section 14BPunjab General Sales Tax Rules, 1949 — Rule 56A, 56B, 56C
High Courts10 May 1977Allowed
Market Committee Jaitu and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0004
Constitution of India, 1950 — Article 226
High Courts06 May 1977
Mool Chand Chuni Lal Vs Manmohan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 35 : (1977) 2 ILR (P&H) 650 : (1977) 40 STC 238
Motor Vehicles Act, 1939 — Section 2Punjab General Sales Tax Act, 1948 — Section 14
High Courts05 May 1977Allowed
Harjinder Singh and others Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0011
Land Acquisition Act, 1894 — Section 5(A)
High Courts04 May 1977Allowed
Ram Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 716 : (1977) 79 PLR 485
Constitution of India, 1950 — Article 226, 227Election to the Committees of Cooperative Societies (Haryana) Rules — Rule 1, 34, 34(1), 34(2), 34(3)
High Courts04 May 1977Allowed
Gurmit Singh and Another Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 381 : (1977) 2 ILR (P&H) 723
Fatal Accidents Act, 1855 — Section 1A
High Courts04 May 1977Allowed
Ram Singh Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 716 : (1977) 79 PLR 485
Constitution of India, 1950 — Article 226
High Courts03 May 1977Dismissed
Jia Lal Vs The Sub Divisional Magistrate and another
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts02 May 1977
Rajendar Pershad Bhardwaj Vs Shanti Devi
Punjab And Haryana At Chandigarh · AIR 1978 P&H 181
Hindu Marriage Act, 1955 — Section 12Marriage Laws (Amendment) Act, 1976 — Section 39
High Courts02 May 1977
The State of Haryana Vs Man Singh and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 27 : (1977) 79 PLR 510
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 20, 21, 22, 23
High Courts29 Apr 1977Dismissed
Little Sons and Company Vs Shri Amar Nath and Others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 605
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 18, 2
High Courts29 Apr 1977
Sham Lal Vs The Union Territory etc.
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 617
Punjab New Capital (Periphery) Control Act, 1952 — Section 11, 11(1), 12(2), 3(1), 3(2)