High Courts22 Jul 1977Dismissed
Sudarshan Kaur Vs Manmohan Singh Dhatt
Punjab And Haryana At Chandigarh · AIR 1978 P&H 115 : (1977) 2 ILR (P&H) 741 : (1977) 79 PLR 598
Hindu Marriage Act, 1955 — Section 29(2), 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,220 of 4,611
High Courts21 Jul 1977
Sant Ram Vs Parmanand and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 158 : (1977) 79 PLR 605
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts21 Jul 1977
Romesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) PLJ 424 : (1984) RRR 323
High Courts18 Jul 1977
Rama Nand Chaudhary Vs Bhonri and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 291
Civil Procedure Code Amendment Act, 1973 — Order 9 Rule 13Specific Relief Act, 1963 — Section 16
High Courts11 Jul 1977Allowed
Joginder Singh etc. Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 145
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 4, Order 34 Rule 1, Order 6 Rule 17Limitation Act, 1908 — Section 22Limitation Act, 1963 — Section 21, 21(1)
High Courts03 Jun 1977Allowed
Mahant Budh Dass and Another Vs The Shiromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 819
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 6 Rule 17, Order 6 Rule 2, Order 9 Rule 8Sikh Gurdwaras Act, 1925 — Section 10, 101, 12(1), 12(11), 12(2)
High Courts03 Jun 1977
Budh Dass and Purna Nand Vs The Shiromani Gurdwara Parbandhak Committee, Amritsar
Punjab And Haryana At Chandigarh · AIR 1978 P&H 39
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Sikh Gurdwaras Act, 1925 — Section 10, 14, 14(2), 7, 7(3)
High Courts03 Jun 1977Dismissed
Smt. Shila Wanti and Others Vs R.B. Kishore Chand and Sons and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 369
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11Limitation Act, 1963 — Section 6Motor Vehicles Act, 1939 — Section 110 , 110A, 110B, 110C, 110D
High Courts03 Jun 1977
Prahlad Kumar Vs Amar Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 23 : (1977) 2 ILR (P&H) 734
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(1), Order 40 Rule 4, Order 43 Rule 1Succession Act, 1925 — Section 276 , 299
High Courts02 Jun 1977Dismissed
Partap Singh Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 358 : (1977) 2 ILR (P&H) 814
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts31 May 1977Allowed
Joginder Singh Vs Sarup Singh and another
Punjab And Haryana At Chandigarh · (1977) 2 RCR(Rent) 306 : (1977) 2 RCR(Rent) 350
East Punjab Urban Rent Restriction Act, 1949 — Section 2(i)
High Courts30 May 1977Dismissed
Jai Singh Ex-Constable No. 1441 Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 808
Constitution of India, 1950 — Article 16, 311Police Act, 1861 — Section 7Punjab Police Rules, 1934 — Rule 12, 12.21, 12.22, 13.18, 19(21)
High Courts27 May 1977Allowed
Kulwant Singh Vs Nand Kanr and Others
Punjab And Haryana At Chandigarh · (1977) ACJ 414
Motor Vehicles Act, 1939 — Section 110D
High Courts27 May 1977Dismissed
Harnam Dass Lakhi Ram Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 774
Constitution of India, 1950 — Article 14, 19(1), 20, 20(1), 301Pepsu Sirhind Canal and Western Jumna Canal (Enforcement and Validation) Act, 1954 — Section 3, 4Pepsu Sirhind Canal and Western Jumna Canal (Enforcement and Validation) Rules, 1954 — Rule 32, 33
High Courts27 May 1977
Harnam Das Lakhi Ram Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 53
Constitution of India, 1950 — Article 14, 19(1), 20, 20(1), 301Pepsu Sirhind Canal and Western Jumna Canal (Enforcement and Validation) Act, 1954 — Section 3, 4Pepsu Sirhind Canal and Western Jumna Canal (Enforcement and Validation) Rules, 1954 — Rule 32, 33
High Courts27 May 1977Allowed
Kulwant Singh Vs Smt. Nand Kaur and others
Punjab And Haryana At Chandigarh · (1977) ACJ 414
Motor Vehicles Act, 1939 — Section 110D
High Courts26 May 1977Allowed
Shanti Devi Vs Mangat Rai
Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0031
Hindu Marriage Act, 1955 — Section 10
High Courts26 May 1977Allowed
Narain Dass Khanna Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1978) ACJ 1
High Courts25 May 1977Dismissed
Mohan Lal and others Vs S. Amolak Singh and others
Punjab And Haryana At Chandigarh · (1977) 2 RCR(Rent) 271
East Punjab Urban Rent Restriction Act, 1949 — Section 2(f)
High Courts24 May 1977Allowed
New India Assurance Co. Ltd. Vs Mohinder Lal and Others
Punjab And Haryana At Chandigarh · (1978) ACJ 10
Motor Vehicles Act, 1939 — Section 95, 95(1)