High Courts16 Apr 1979Dismissed
Saudagar Singh and Others Vs Gurdip Singh Gill and Others
Punjab And Haryana At Chandigarh · (1979) 81 PLR 515
Stamp Act, 1899 — Section 11, 14, 18, 2, 35
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,192 of 4,611
High Courts16 Apr 1979Allowed
Banta Singh and another Vs The State Of Punjab
Punjab And Haryana At Chandigarh · (1979) 04 P&H CK 0001
Penal Code, 1860 (IPC) — Section 34
High Courts12 Apr 1979Dismissed
Indian Me Cantile Insurance Co. Ltd. Vs Smt. Chamla devi and others
Punjab And Haryana At Chandigarh · (1979) 04 P&H CK 0022
Motor Vehicles Act, 1988 — Section 95
High Courts11 Apr 1979
Tare Chand Saluja and Sons Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 199
Constitution of India, 1950 — Article 226
High Courts06 Apr 1979
Harbans Singh and Others Vs Chief Settlement Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 201
High Courts06 Apr 1979
Gurbachan Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1979 P&H 223 : (1980) CriLJ 417 : (1980) 1 ILR (P&H) 26
Constitution of India, 1950 — Article 14, 19(1), 48
High Courts06 Apr 1979
Kundan Singh and Others Vs Fauja Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 212 : (1979) 2 RCR(Rent) 494
Registration Act, 1908 — Section 17, 17(2)Transfer of Property Act, 1882 — Section 92
High Courts03 Apr 1979
Kesho Dass Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1979 P&H 231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 68, 144, 145, 28, 48Easements Act, 1882 — Section 15Limitation Act, 1963 — Article 136, 182, 188, 31
High Courts03 Apr 1979
Income Tax Officer Vs Mohan Lal Vig and Another
Punjab And Haryana At Chandigarh · (1983) 139 ITR 681
Income Tax Act, 1961 — Section 277Penal Code, 1860 (IPC) — Section 193
High Courts02 Apr 1979
Atma Ram Vs Parsini and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 234
Evidence Act, 1872 — Section 13, 50, 60
High Courts02 Apr 1979
Hari Palace Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 243 : (1980) 2 LLJ 294
High Courts30 Mar 1979Dismissed
Nand Ram Vs Pehlad Singh and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0028
Punjab Pre-emption Act, 1913 — Section 15(2)(a)
High Courts30 Mar 1979Allowed
M/s Manjeet Hosiery Mills, Brahmpuri Vs Shri Siri Paul and others
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts29 Mar 1979
State of Haryana Vs Man Singh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 230 : (1979) 2 ILR (P&H) 240
Land Acquisition Act, 1894 — Section 18
High Courts28 Mar 1979Dismissed
Nanak Chand Vs Suresh Chand Jain
Punjab And Haryana At Chandigarh · AIR 1979 P&H 229 : (1979) 2 ILR (P&H) 474 : (1979) 81 PLR 581
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts28 Mar 1979Allowed
Rajender Parshad and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 226
Constitution of India, 1950 — Article 13, 14, 19, 31, 31(2)Haryana Municipal Common Lands (Regulation) Act, 1974 — Section 1, 10, 2, 2(1), 3Haryana Municipal Common Lands (Regulation) Rules, 1976 — Rule 3, 3(2), 6
High Courts28 Mar 1979Dismissed
Manak Chand Vs Suresh Chand Jain
Punjab And Haryana At Chandigarh · AIR 1979 P&H 229 : (1979) 2 ILR (P&H) 474 : (1979) 81 PLR 581
Civil Procedure Code, 1908 (CPC) — Section 35B, 35B(1), 35B(2)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts28 Mar 1979Allowed
Govind Ram Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1979) 03 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Mar 1979
Mahipat and Others Vs Bhim Singh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 196
High Courts26 Mar 1979
Gardhara Singh and Others Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1980) 125 ITR 340
Income Tax Act, 1961 — Section 132, 132(1), 132(5)Income Tax Rules, 1962 — Rule 112, 112A