High Courts02 May 1979Dismissed
Behari lal Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 84 : (1979) 81 PLR 599
Punjab Security of Land Tenures Act, 1953 — Section 18(4)(b)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,191 of 4,611
High Courts02 May 1979Allowed
Charan Dass Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0001
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts01 May 1979Dismissed
Hoshiarpur National Transporters Pvt. Ltd. Vs The Motor Accidents Claims Tribunal and Others
Punjab And Haryana At Chandigarh · (1980) ACJ 83
Motor Vehicles Act, 1939 — Regulation 6
High Courts01 May 1979Dismissed
M/s Hoshiarpur National Transporters Pvt. Ltd. Vs The Motor Accidents Claims Tribunal Hoshiarpur and others
Punjab And Haryana At Chandigarh · (1980) ACJ 83
Motor Vehicles Act, 1939 — Regulation 6 Tenth Schedule
High Courts30 Apr 1979
Gulzar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1980) CriLJ 774
Penal Code, 1860 (IPC) — Section 148, 149, 302, 326
High Courts30 Apr 1979Dismissed
Nirmaljit Singh and others Vs Harnam Singh and others
Punjab And Haryana At Chandigarh · (1979) 04 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Apr 1979
State of Punjab Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 81
Arms Act, 1959 — Section 2(1), 25
High Courts25 Apr 1979
Commissioner of Income Tax Vs Batala Engineering Co. Ltd.
Punjab And Haryana At Chandigarh · (1979) 120 ITR 683
Income Tax Act, 1961 — Section 80J, 84, 84(3)
High Courts25 Apr 1979Allowed
Pashori Lal and Another Vs Punjab State
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 75
Criminal Procedure Code, 1898 (CrPC) — Section 423, 423(1), 428, 435, 459Criminal Procedure Code, 1973 (CrPC) — Section 106(3), 293, 411A, 417(2), 482Essential Commodities Act, 1955 — Section 7
High Courts25 Apr 1979Dismissed
Gurcharan Singh Vs Harbhagwan and others
Punjab And Haryana At Chandigarh · (1979) 04 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Apr 1979
Chhida Mal Vs Gurgaon Central Co-operative Bank Ltd., Gurgaon
Punjab And Haryana At Chandigarh · (1979) ILR (P&H) 549 : (1979) PLJ 421 : (1984) RRR 282
High Courts20 Apr 1979
Nagender Singh Chohan Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1979 P&H 217 : (1980) 1 ILR (P&H) 64
Haryana Ceiling on Land Holdings Act, 1972 — Section 18(7), 18(8), 18(9), 9(1), 9(2)
High Courts20 Apr 1979Dismissed
Siri Ram Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 512
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7(2)
High Courts19 Apr 1979
Milkha Singh and Another Vs Central Government and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 52
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 24(1), 33, 40, 40(1)Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 104
High Courts19 Apr 1979
Smt. Sita Devi Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1979) 12 CTR 108 : (1980) 122 ITR 105 : (1979) 2 TAXMAN 463
Income Tax Act, 1961 — Section 132(1)
High Courts18 Apr 1979Allowed
Madan Mohan Vs Dalip Singh and others
Punjab And Haryana At Chandigarh · (1979) 04 P&H CK 0024
High Courts18 Apr 1979Allowed
Sahi Ram Vs Ram Avtar
Punjab And Haryana At Chandigarh · (1979) 2 RCR(Rent) 140
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts17 Apr 1979Dismissed
Banso Devi Vs Assistant Director Enforcement Directorate
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 42
Foreign Exchange Regulation Act, 1947 — Section 23, 23(1), 23(1A), 33Foreign Exchange Regulation Act, 1973 — Section 32, 5, 5(1), 50, 54
High Courts16 Apr 1979Dismissed
Ujagar Singh etc. Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1979) 04 P&H CK 0028
Constitution of India, 1950 — Article 226
High Courts16 Apr 1979
Sukhdarshan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 94 : (1979) 2 ILR (P&H) 247
Constitution of India, 1950 — Article 226, 32East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4), 41(1), 42Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32