High Courts21 May 1979
S.P. Jaiswal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 130 ITR 643
Income Tax Act, 1961 — Section 60, 61, 63
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,190 of 4,611
High Courts18 May 1979
Commissioner of Income Tax Vs Sunanda Trading Corporation
Punjab And Haryana At Chandigarh · (1980) 122 ITR 514
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts17 May 1979
Sunanda Trading Corporation Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 121 ITR 159
Income Tax Act, 1961 — Section 256(2)
High Courts17 May 1979
COMMISSIONER OF INCOME TAX Vs AJMER SINGH MOHINDER SINGH.
Punjab And Haryana At Chandigarh · (1979) 12 CTR 104
Income Tax Act, 1961 — Section 40A
High Courts17 May 1979Dismissed
Bishan Dayal Vs Hanuman and others
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts15 May 1979
Joginder Singh Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0032
Penal Code, 1860 (IPC) — Section 420, 457
High Courts15 May 1979
State of Haryana Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (1980) CriLJ 1232 : (1980) 1 ILR (P&H) 116
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 16, 23
High Courts15 May 1979
COMMISSIONER OF INCOME TAX Vs GIAN TALKIES.
Punjab And Haryana At Chandigarh · (1979) 12 CTR 128
Income Tax Act, 1961 — Section 140A, 155, 156, 271
High Courts15 May 1979Dismissed
Natha Singh Vs Bant Singh and others
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 May 1979
Piare Lal Vs Col. His Highness Raja Sir Harinder Singh Brar Bans Bahadur Ruler of The Former Faridkot, State, Faridkot and another
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0013
Land Acquisition Act, 1894 — Section 4
High Courts10 May 1979
Gurdial Singh Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (1980) CriLJ 955 : (1980) 1 ILR (P&H) 110
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 398, 482Penal Code, 1860 (IPC) — Section 436, 437, 477
High Courts09 May 1979Dismissed
Chanan Mal Vs Mohri Lal
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 145(1)
High Courts09 May 1979
Kaura Ram Vs Gobind Ram and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 160
Arbitration Act, 1940 — Section 8(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 May 1979
Daulat Ram Vs Girdhari Lal and Another
Punjab And Haryana At Chandigarh · (1979) CriLJ 1204 : (1979) 2 RCR(Rent) 548
Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 463, 471, 475Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts09 May 1979Dismissed
Ved Parkash Vs Smt. Chanchal Kumari and another
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts08 May 1979
Daulat Ram Vs Girdhari Lal and Another
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 103
Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 479A, 479A(1)Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(3), 340, 463
High Courts07 May 1979
Nirmala Kapur Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1979) 11 CTR 139 : (1980) 122 ITR 473
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1), 277, 279, 279(1A)
High Courts07 May 1979Allowed
Smt. Jiwan Lata Vs Shri Krishan Kumar
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0002
Hindu Marriage Act, 1955 — Section 24
High Courts03 May 1979Dismissed
Jit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0025
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts02 May 1979Dismissed
Behari Lal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 84 : (1979) 81 PLR 599
Land Acquisition Act, 1894 — Section 30, 4, 6Punjab Security of Land Tenures Act, 1953 — Section 18, 18(3), 18(4)