High Courts12 Jul 1979Dismissed
Sham Singh Vs Prem Chand and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 259
Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,189 of 4,611
High Courts12 Jul 1979
Sadhu Vs Mst. Kishni
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jul 1979
Commissioner of Income Tax Vs Kundan Lal
Punjab And Haryana At Chandigarh · (1980) 123 ITR 800
Income Tax Act, 1961 — Section 212, 212(3), 273
High Courts11 Jul 1979Allowed
Suraj Kumar Jain Vs Roshan Lal and others
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0012
High Courts10 Jul 1979
Balbir Singh Vs State
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 218
Opium Act, 1878 — Section 11
High Courts10 Jul 1979Dismissed
Smt. Shakuntla Devi, etc. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0011
Land Acquisition Act, 1894 — Section 4
High Courts09 Jul 1979
Shrimati Uma and others Vs The Tribunal Constituted Under The Punjab Town Improvement Act, 192, Jullundur and others
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0031
Punjab Town Improvement Act, 1922 — Section 18
High Courts02 Jul 1979
Madan Lal and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 87 : (1980) 1 ILR (P&H) 203
Constitution of India, 1950 — Article 141, 226Punjab Urban Estates (Sales of Sites) Rules, 1965 — Rule 3, 5, 7
High Courts25 May 1979
Kuldip Sham Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) CriLJ 71
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 May 1979
Pearl Woollen Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 14 CTR 119 : (1980) 123 ITR 658
Income Tax Act, 1922 — Section 17, 3Income Tax Act, 1961 — Section 114, 14, 182, 4, 45
High Courts25 May 1979Dismissed
Simplex Hosiery Factory and Another Vs Chanchal Kumari Etc.
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 197
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2 , Order 10 Rule 2(2), Order 14 Rule 1, Order 14 Rule 1(5), Order 14 Rule 2
High Courts25 May 1979Dismissed
Bakhshish Singh etc. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 May 1979Dismissed
Simplex Hosiery Factory and another Vs Chanchal Kumari and others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 197
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 3
High Courts24 May 1979
Oswal Woollen Mills Ltd. Vs Commissioner of Income Tax, (Central)
Punjab And Haryana At Chandigarh · (1979) 12 CTR 111 : (1980) 122 ITR 789
Income Tax Act, 1922 — Section 18A, 18A(1), 18A(2)Income Tax Act, 1961 — Section 256, 273
High Courts22 May 1979Dismissed
Malkiat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 185
High Courts22 May 1979
Commissioner of Income Tax Vs Ishar Dass Tilak Chand
Punjab And Haryana At Chandigarh · (1979) 120 ITR 440
Income Tax Act, 1961 — Section 256(2)
High Courts22 May 1979
T.L. Sharma Vs Ram Parkash and Another
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 179
Criminal Procedure Code, 1973 (CrPC) — Section 313Employees Provident Fund and Family Pension Act, 1952 — Section 13(1), 13(2), 14, 17
High Courts22 May 1979
Commissioner of Income Tax Vs Mothooram Premchand
Punjab And Haryana At Chandigarh · (1980) 14 CTR 110 : (1980) 1 ILR (P&H) 139 : (1980) 121 ITR 59
Income Tax Act, 1961 — Section 184, 184(7), 185, 185(1), 185(4)
High Courts22 May 1979
Commissioner of Income Tax Vs Mothooram Prem Chand
Punjab And Haryana At Chandigarh · (1980) 14 CTR 105 : (1979) 120 ITR 279
Income Tax Act, 1961 — Section 139, 144, 184, 185(5), 271Income Tax Rules, 1962 — Rule 22 , 23, 24, 25
High Courts21 May 1979
Commissioner of Gift-tax Vs Harbhajan Singh and Sons
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0037
Gift Tax Act, 1958 — Section 5(1)