High Courts09 Aug 1979
Commissioner of Income Tax Vs Bharat Cinema
Punjab And Haryana At Chandigarh · (1980) 15 CTR 283 : (1980) 121 ITR 165
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,187 of 4,611
High Courts08 Aug 1979
Karam Singh Vs Hardayal Singh and Others
Punjab And Haryana At Chandigarh · (1979) CriLJ 1211 : (1980) 1 ILR (P&H) 388
Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 131, 132, 197Penal Code, 1860 (IPC) — Section 141, 148, 149, 193, 195
High Courts07 Aug 1979
State of Punjab Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (1980) CriLJ 334
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 7
High Courts07 Aug 1979
Union of India Vs Manchanda Brothers and Another
Punjab And Haryana At Chandigarh · AIR 1979 P&H 255
Arbitration Act, 1940 — Section 14, 17, 30, 33
High Courts07 Aug 1979
Darshan Singh Vs Kuldip Singh
Punjab And Haryana At Chandigarh · AIR 1979 P&H 250
Evidence Act, 1872 — Section 41Succession Act, 1925 — Section 213, 228
High Courts06 Aug 1979
Rajive Textile Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 14 CTR 136 : (1980) 125 ITR 581
Income Tax Act, 1961 — Section 147, 148
High Courts06 Aug 1979
Rajiv Textile Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1979) 2 TAXMAN 583
Income Tax Act, 1961 — Section 131, 139, 147, 147(a), 148
High Courts06 Aug 1979Allowed
M.K. Makkar Vs Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 382 : (1979) 81 PLR 712
Punjab Excise Act, 1914 — Section 58, 58(2), 59Punjab Liquor Licence Rules, 1956 — Rule 11A, 14, 4
High Courts06 Aug 1979
M.K. Makkar Vs The Excise and Taxation Commissioner and another
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 382 : (1979) 81 PLR 712
Punjab Excise Act, 1914 — Section 58
High Courts06 Aug 1979
Ved Parkash Vs State of Harayana and another
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Aug 1979
Rajinder Singh and Others Vs The Financial Commissioner (Revenue) Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 252
High Courts02 Aug 1979Dismissed
Indian Mercantile Insurance Co. Ltd. Vs Smt. Chamla Devi and Others
Punjab And Haryana At Chandigarh · (1980) 82 PLR 490
Motor Vehicles Act, 1988 — Section 95(2)
High Courts02 Aug 1979
Munshi Ram and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 244 : (1980) 1 ILR (P&H) 55
Punjab Village Common Lands (Regulation) Act, 1961 — Section 4(3)Specific Relief Act, 1963 — Section 37(2)
High Courts02 Aug 1979Dismissed
Rup Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 375
Constitution of India, 1950 — Article 226
High Courts02 Aug 1979Dismissed
Sarmukh Singh Vs Kundan Lal
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts01 Aug 1979
Raghu Nath Jalota Vs Romesh Duggal and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 188 : (1979) 2 RCR(Rent) 501
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27, 151, 16East Punjab Urban Rent Restriction Act, 1949 — Section 15, 15(3) , 15(4), 16, 19Punjab Urban Rent Restriction Act, 1941 — Section 1 , 5
High Courts01 Aug 1979Allowed
Chander and others Vs Gulzari Lal and others
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0034
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts01 Aug 1979
M/s Bharaj Manufacturing Co. Vs Jai Pal and others
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts31 Jul 1979Allowed
Dhanna Ram Vs Panna Lal
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 369 : (1979) 2 RCR(Rent) 270
Civil Procedure Code, 1908 (CPC) — Section 47East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts31 Jul 1979
Balbir Singh Vs Deputy Registrar, Co-operative Societies, Sangrur
Punjab And Haryana At Chandigarh · (1979) ILR (P&H) 660 : (1979) PLJ 555 : (1984) RRR 296