High Courts10 Sept 1979
Commissioner of Income Tax Vs Om Parkash Behl
Punjab And Haryana At Chandigarh · (1980) 15 CTR 272 : (1981) 132 ITR 342
Income Tax Act, 1961 — Section 37, 37(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,185 of 4,611
High Courts10 Sept 1979
Amar Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 121 ITR 161 : (1980) 3 TAXMAN 162
Income Tax Act, 1961 — Section 147, 148, 230, 256(1), 256(2)
High Courts10 Sept 1979
Gurmail Singh Vs Bhuchari
Punjab And Haryana At Chandigarh · AIR 1980 P&H 120
Hindu Marriage Act, 1955 — Section 24, 9
High Courts10 Sept 1979
Hira Lal Ram Dayal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1979) 2 TAXMAN 579
Income Tax Act, 1961 — Section 256(2), 271(1)(a), 271(1)(c), 274(2), 55(2)
High Courts10 Sept 1979
Commissioner of Income Tax Vs Kishan Chand Maheshwari Dass
Punjab And Haryana At Chandigarh · (1980) 14 CTR 90 : (1980) 121 ITR 232
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts08 Sept 1979
Harbans Lal and Another Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 521
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(6), 482Penal Code, 1860 (IPC) — Section 406
High Courts04 Sept 1979Dismissed
Jawahar Lal Bansal Vs Mohinder Singh and another
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0033
Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Sept 1979
Commissioner of Income Tax Vs Bharat Tubewell Stores
Punjab And Haryana At Chandigarh · (1980) 14 CTR 82 : (1981) 132 ITR 241
Income Tax Act, 1961 — Section 271, 271(1)
High Courts04 Sept 1979Dismissed
Om Parkash and Another Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0025
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 106
High Courts04 Sept 1979
Kuldip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1980) CriLJ 1159
Criminal Procedure Code, 1973 (CrPC) — Section 301, 482
High Courts03 Sept 1979Dismissed
Angoori Lal Sharma Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 227
Constitution of India, 1950 — Article 226
High Courts03 Sept 1979
Bhola Singh Vs Lachhman Dass
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 516
Haryana Relief of Agricultural Indebtedness Act, 1976 — Section 1(2), 14, 18, 19, 2
High Courts03 Sept 1979Dismissed
Smt. Kartar Kaur and other Vs Natha Singh and others
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0004
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 9
High Courts31 Aug 1979Allowed
Darshan Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0048
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts31 Aug 1979Allowed
Dakshan Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0047
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts31 Aug 1979
COMMISSIONER OF GIFT TAX Vs MAN SINGH.
Punjab And Haryana At Chandigarh · (1980) 15 CTR 284
Hindu Succession Act, 1956 — Section 30, 4, 6
High Courts31 Aug 1979
Commissioner of Income Tax Vs Mangat Ram Hazari Mal Kuthiala
Punjab And Haryana At Chandigarh · (1980) 14 CTR 80 : (1980) 125 ITR 91
Income Tax Act, 1922 — Section 22(2)Income Tax Act, 1961 — Section 189, 271(1)
High Courts31 Aug 1979
COMMISSIONER OF Income Tax, AMRITSAR-I Vs MANGAT RAM HAZARI MAL KUTHIALA.
Punjab And Haryana At Chandigarh · (1980) 14 CTR 80 : (1980) 125 ITR 91
Income Tax Act, 1961 — Section 189, 271
High Courts30 Aug 1979Dismissed
Kaithal Cotton and General Mills Co. Ltd. (In Liquidation) Vs I.C. Latka and Others
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0025
Companies (Court) Rules, 1959 — Rule 147, 148, 163, 164, 177
High Courts29 Aug 1979Dismissed
Deep Ram Vs Nanak Chand
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0046
Civil Procedure Code, 1908 (CPC) — Section 115