High Courts29 Aug 1979
Commissioner of Income Tax Vs Nadh Shah Kapur and Sons
Punjab And Haryana At Chandigarh · (1980) 14 CTR 77 : (1980) 122 ITR 972
Income Tax Act, 1961 — Section 37(1), 37(2A)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,186 of 4,611
High Courts29 Aug 1979
Commissioner of Income Tax Vs Beri Chemical Industries
Punjab And Haryana At Chandigarh · (1980) 14 CTR 144 : (1980) 121 ITR 87
Income Tax Act, 1961 — Section 184(4), 185(1), 246
High Courts28 Aug 1979
Jagroop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) CriLJ 68
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 313Penal Code, 1860 (IPC) — Section 409
High Courts27 Aug 1979Allowed
Mihan Singh and others Vs The Additional Director Consolidation of Holdings, Punjab Chandigarh and others
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0037
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts27 Aug 1979
Commissioner of Income Tax Vs Raman Industries
Punjab And Haryana At Chandigarh · (1980) 14 CTR 138 : (1980) 1 ILR (P&H) 540 : (1980) 121 ITR 405
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts27 Aug 1979
Commissioner of Income Tax Vs New Light Tin Manufacturing Company
Punjab And Haryana At Chandigarh · (1980) 14 CTR 143 : (1980) 121 ITR 229
Income Tax Act, 1961 — Section 40A, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts24 Aug 1979
Mithan Lal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1980) CriLJ 338
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 409
High Courts21 Aug 1979
Makhan Singh and Others Vs Haryana Government and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 511
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Penal Code, 1860 (IPC) — Section 506
High Courts21 Aug 1979
Manveen Dhillon Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 173
High Courts21 Aug 1979Dismissed
Nikka Singh and another Vs Puran Singh and others
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0011
High Courts20 Aug 1979
Ludhiana Central Co-operative Consumers Stores Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 14 CTR 134 : (1980) 122 ITR 942
Income Tax Act, 1961 — Section 10(3)
High Courts20 Aug 1979Dismissed
Parkash Woollen Industries Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 487
Constitution of India, 1950 — Article 14, 301, 304Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 13, 30Punjab Agricultural Produce Markets Act, 1961 — Section 23, 38, 5, 6, 8
High Courts20 Aug 1979Allowed
Kanwar Girendra Singh Vs M/s Supreme Tractors, Delhi Road, Hissar
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0005
Penal Code, 1860 (IPC) — Section 420
High Courts17 Aug 1979Allowed
Jai Gopal Vs Om Parkash
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 480
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 11, 13, 13(1), 13(2), 2Transfer of Property Act, 1882 — Section 106, 111
High Courts13 Aug 1979Allowed
Lt. Col. Balwant Singh Vs S. Parminder Singh
Punjab And Haryana At Chandigarh · (1979) 08 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Aug 1979
Ibrahim Vs Sharifan
Punjab And Haryana At Chandigarh · AIR 1980 P&H 25
Limitation Act, 1963 — Article 113, 58
High Courts10 Aug 1979
Mohinder Kaur Vs Bikkar Singh
Punjab And Haryana At Chandigarh · AIR 1979 P&H 248
Hindu Marriage Act, 1955 — Section 12, 12(1), 12(2)
High Courts10 Aug 1979
Ram Niwas Vs Mithan Lal and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 262 : (1980) 1 ILR (P&H) 457
Civil Procedure Code Amendment Act, 1976 — Section 3, 97(2), 97(3)Civil Procedure Code, 1908 (CPC) — Section 2, 2(2), 47
High Courts10 Aug 1979Dismissed
O.P. Bhatia and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 470
Constitution of India, 1950 — Article 14, 16Haryana Service of Engineers (Class II) Public Works Department (Irrigation Branch) Rules, 1970 — Rule 6Punjab Service of Engineers (Class I) Public Works Department (Irrigation Branch) Haryana Fifth Amendment Rules, 1975 — Rule 2
High Courts09 Aug 1979
Roshan Lal Singla Vs Deputy Commissioner, Bhatinda and Ors
Punjab And Haryana At Chandigarh · AIR 1980 P&H 155 : (1980) 1 ILR (P&H) 399
Punjab Municipal Act, 1911 — Section 12Punjab Municipal Election Rules, 1994 — Rule 5