High Courts27 Sept 1979
Om Parkash Aggarwal Vs Commissioner of Wealth Tax
Punjab And Haryana At Chandigarh · (1992) 63 TAXMAN 185
Income Tax Act, 1961 — Section 271(1)(a)Wealth Tax Act, 1957 — Section 14, 17, 18(1)(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,184 of 4,611
High Courts26 Sept 1979Allowed
Bir Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 35
High Courts26 Sept 1979Allowed
Sarwan Singh Vs The Collector, Customs and Central Excise, Central Excise Collectorate
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 523
High Courts25 Sept 1979Allowed
Nand Lal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0043
Penal Code, 1860 (IPC) — Section 304A, 337
High Courts25 Sept 1979Dismissed
Swaran Dass etc. Vs Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 533
Punjab Municipal Act, 1911 — Section 12A, 12B, 12C, 12D, 12EPunjab Municipal Election Rules, 1952 — Rule 3(3), 5, 5(1), 5(6), 5(7)
High Courts25 Sept 1979
Commissioner of Income Tax Vs Narain Dass Wadhwa
Punjab And Haryana At Chandigarh · (1980) 14 CTR 99 : (1980) 123 ITR 281
Income Tax Act, 1961 — Section 171
High Courts24 Sept 1979
Om Prakash Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0038
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11, 11A, 33, 33A
High Courts24 Sept 1979
Commissioner of Income Tax Vs Ram Singh Harmohan Singh
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 220 : (1980) 121 ITR 381
Income Tax Act, 1961 — Section 139(1), 148, 271(1)
High Courts21 Sept 1979Dismissed
Raj Kumar Vs Sukhdev and Another
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0032
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts20 Sept 1979Dismissed
Smt. Viran Bai Vs Smt. Natho and another
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0041
High Courts20 Sept 1979Allowed
Smt. Harbhajan Kaur Vs Jatinder Singh
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0014
High Courts20 Sept 1979Dismissed
Om Parkash Vs Ved Parkash and others
Punjab And Haryana At Chandigarh · (1980) 1 RCR(Rent) 57
High Courts17 Sept 1979
Biro and Another Vs Banta Singh
Punjab And Haryana At Chandigarh · AIR 1980 P&H 164
Evidence Act, 1872 — Section 50, 60Hindu Succession Act, 1956 — Section 25Penal Code, 1860 (IPC) — Section 299, 300, 304
High Courts17 Sept 1979
Commissioner of Income Tax Vs Anand Sarup
Punjab And Haryana At Chandigarh · (1980) 14 CTR 95 : (1980) 121 ITR 873
Income Tax Act, 1961 — Section 2(31), 2(7), 64, 64(1)
High Courts13 Sept 1979
State Bank of India Vs Neelam Sharma and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 251
Civil Procedure Code, 1908 (CPC) — Section 20State Bank of India Act, 1955 — Section 16(1)
High Courts12 Sept 1979
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) CriLJ 542
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Sept 1979
Bhajan Lal and Another Vs The Financial Commissioner, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 23
Punjab Security of Land Tenures Act, 1953 — Section 18, 18(2), 19
High Courts11 Sept 1979
Hindustan Steel Forgings Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 14 CTR 389 : (1980) 121 ITR 793
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 139(8), 183, 185(1)
High Courts11 Sept 1979
State of Haryana Vs Kailashwati and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 117 : (1980) 1 ILR (P&H) 525
Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(3)Land Acquisition Act, 1894 — Section 23(1), 23(2), 28, 34, 4
High Courts11 Sept 1979
Boota Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) CriLJ 336
Opium Act, 1878 — Section 9(a)