High Courts01 Nov 1979Allowed
Nasib Singh Vs Maman and Others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 31
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156(3), 169, 170, 173Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,182 of 4,611
High Courts30 Oct 1979Allowed
Mohan Lal and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0030
Land Acquisition Act, 1894 — Section 9
High Courts30 Oct 1979
Sterling Steels and Wires Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 306 : (1980) 45 STC 438
Central Sales Tax Act, 1956 — Section 10, 14, 15, 8Constitution of India, 1950 — Article 286Punjab General Sales Tax Act, 1948 — Section 11, 12, 2, 20, 21
High Courts30 Oct 1979Allowed
P.N. Sehgal and others Vs Amar Nath
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0002
Penal Code, 1860 (IPC) — Section 406
High Courts29 Oct 1979
Chanan Singh Vs Tara Singh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 267
Motor Vehicles Act, 1988 — Section 110
High Courts26 Oct 1979Dismissed
Jupiter General Insurance Co. Ltd. Vs Smt. Gurswaran Kaur and Others
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12Motor Vehicles Act, 1988 — Section 96(2)
High Courts26 Oct 1979
KWALITY DYEING WORKS Vs INCOME TAX OFFICER.
Punjab And Haryana At Chandigarh · (1980) 15 CTR 286
Income Tax Act, 1961 — Section 131, 139, 147, 148
High Courts23 Oct 1979Dismissed
Ashok Kumar Sharma Vs Smt. Kanta alias Sham Wati
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0036
High Courts23 Oct 1979
Agya Kaur and Others Vs General Manager, Pepsu Road Transport Corporation, Patiala and Others
Punjab And Haryana At Chandigarh · (1980) ACJ 306 : AIR 1980 P&H 183
High Courts22 Oct 1979Dismissed
Kartar Singh Vs Kesar Singh and another
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0033
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(iii)
High Courts19 Oct 1979Allowed
Daya Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 17 : (1980) 82 PLR 79
Gram Panchayat Act, 1952 — Section 3, 4, 5
High Courts19 Oct 1979
Smt Sukhnandan Kaur and others Vs National Insurance Co Ltd., Sector 17 Chandigarh and others
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0011
Motor Vehicles Act, 1988 — Section 110A
High Courts19 Oct 1979Dismissed
Employees State Insurance Corporation Vs Indian Woollen Textile Mills Pvt. Ltd. Chheharta and another
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0010
Employees State Insurance Act, 1948 — Section 82
High Courts19 Oct 1979Allowed
Daya Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 17 : (1980) 82 PLR 79
Gram Panchayat Act, 1952 — Section 4
High Courts18 Oct 1979
Ranjit Singh and Others Vs Jito and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 126
High Courts18 Oct 1979Dismissed
Sohan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Oct 1979Allowed
Lal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 446(4)
High Courts16 Oct 1979
Vanguard Co. Ltd. Vs Rabinder Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 250
Motor Vehicles Act, 1988 — Section 110
High Courts15 Oct 1979
Banta Singh Kartar Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 125 ITR 239
Income Tax Act, 1961 — Section 271(1)
High Courts15 Oct 1979
Sawan Ram Vs Gobinda Ram and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 106 : (1980) 1 ILR (P&H) 245 : (1980) 1 RCR(Rent) 21
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 14, 9(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)Punjab Urban Rent Restriction Act, 1947 — Section 15(4)