High Courts20 Nov 1979
Kirpa Ram Ramji Dass Vs Income Tax Officer, A-Ward and Another
Punjab And Haryana At Chandigarh · (1980) 15 CTR 249 : (1982) 135 ITR 68
Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,180 of 4,611
High Courts20 Nov 1979
Frontier Trading Company Vs P.N. Chaudhry, Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (1982) 136 ITR 503
Income Tax Act, 1961 — Section 147
High Courts20 Nov 1979Allowed
Shmt. Dhapan Vs Vijay Singh and others
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts20 Nov 1979Allowed
Tilak Raj Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 154
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)
High Courts19 Nov 1979Dismissed
Gurdial Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 122
Companies Act, 1956 — Section 235, 237Constitution of India, 1950 — Article 19(1), 19(2), 213, 310, 311Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts16 Nov 1979
Bhajan Lal Ahuja Vs M/s Dena Bank and others
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0066
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 8
High Courts16 Nov 1979
Hardwari Lal Vice-Chancellor Vs Chancellor M.D. University and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 414
Commissions of Inquiry Act, 1952 — Section 3, 3(1), 7Constitution of India, 1950 — Article 226Punjab General Clauses Act, 1898 — Section 14, 15(5), 19(1), 19(2), 8
High Courts16 Nov 1979
Bhajan Singh and Others Vs Bant Singh and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 149
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8
High Courts16 Nov 1979
Kanshi Rum Verma Vs Labour Court and Others
Punjab And Haryana At Chandigarh · (1980) 2 LLJ 96
Punjab Municipal Act, 1911 — Section 45(1)
High Courts15 Nov 1979Allowed
Sher Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0012
Arms Act, 1959 — Section 25
High Courts14 Nov 1979
Deep Chand Vs Krishan Datt
Punjab And Haryana At Chandigarh · AIR 1980 P&H 150 : (1980) 2 ILR (P&H) 84
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts13 Nov 1979Dismissed
Harbans Singh Vs Gurdas Mal Mittal
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts12 Nov 1979
Assistant Collector, Customs and Central Excise Vs Kartar Singh, Joginder Singh and Amarjit Singh
Punjab And Haryana At Chandigarh · (1980) CENCUS 414
Customs Act, 1962 — Section 135
High Courts12 Nov 1979Allowed
Jagan Nath Vs Smt. Krishna Kumari Sharma
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0005
High Courts09 Nov 1979Allowed
Narinder Nath Vs Shamsher Singh and another
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0069
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts09 Nov 1979
Phool Chand Vs Amrit Lal
Punjab And Haryana At Chandigarh · AIR 1980 P&H 122
East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 33
High Courts09 Nov 1979
Commissioner of Income Tax Vs Pratap Chand Maheshwari
Punjab And Haryana At Chandigarh · (1980) 14 CTR 410 : (1980) 124 ITR 653
Income Tax Act, 1961 — Section 212, 273
High Courts09 Nov 1979
Waryam Singh and Others Vs The Financial Commissioner, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 177 : (1980) 2 ILR (P&H) 75
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Punjab Security of Land Tenures Act, 1953 — Section 10, 14, 9, 9(1)Punjab Tenancy Act, 1887 — Section 80, 86, 86(2)
High Courts09 Nov 1979Dismissed
Duli Chand Vs Bhagwanti and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 68
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 2(2)Hindu Marriage (Amendment) Act, 1974 — Section 23(4), 25, 26, 28, 28(1)Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 28
High Courts08 Nov 1979Allowed
Bachan Singh and others Vs Inder Singh and another
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0065
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2)