High Courts08 Nov 1979Allowed
Hari Kishan Vs Shankar Dass
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0052
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,181 of 4,611
High Courts08 Nov 1979
Jai Bharat Cold Storage and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 52 : (1980) 2 ILR (P&H) 101
Constitution of India, 1950 — Article 19(1), 226, 227Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 5
High Courts07 Nov 1979
Commissioner of Income Tax Vs Patiala Flour Mills Co. P. Ltd.
Punjab And Haryana At Chandigarh · (1980) 14 CTR 405 : (1980) 123 ITR 273
Companies (Profits) Surtax Act, 1964 — Section 2(5)
High Courts07 Nov 1979
Bhupinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 152
Punjab Security of Land Tenures Rules, 1956 — Rule 6, 6(5), 6(6)
High Courts07 Nov 1979
Commissioner of Income Tax Vs Patiala Flour Mills Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1980) 123 ITR 7
Income Tax Act, 1961 — Section 40, 40A(5), 80J
High Courts07 Nov 1979
CONTROLLER OF ESTATE DUTY Vs PARMJIT SINGH.
Punjab And Haryana At Chandigarh · (1980) 15 CTR 290
Estate Duty Act, 1953 — Section 2, 27, 9
High Courts06 Nov 1979Allowed
Naginder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0070
Opium Act, 1878 — Section 9(a)
High Courts06 Nov 1979Dismissed
Sujan Singh Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0060
Penal Code, 1860 (IPC) — Section 403
High Courts06 Nov 1979Dismissed
Punjab Agricultural University and Another Vs Roop Singh and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 331
Air Force Act, 1950 — Section 18, 19Constitution of India, 1950 — Article 222(1), 309, 310, 311, 324Penal Code, 1860 (IPC) — Section 325, 341, 379
High Courts05 Nov 1979Dismissed
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0072
Penal Code, 1860 (IPC) — Section 302
High Courts05 Nov 1979Allowed
Florabel Skinner and Others Vs Jai Bajrang Kala Mandir Ram Lila Mandal
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 333
Civil Procedure Code, 1882 — Order 23 Rule 3, 36Evidence Act, 1872 — Section 20Oaths Act, 1873 — Section 10, 11, 12, 9
High Courts05 Nov 1979Allowed
Mrs. Florabel skinner and others Vs Jai Bajrang Kala Mandir Ram Lila Mandal, Hissar
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 333
Oaths Act, 1873 — Section 9
High Courts02 Nov 1979Dismissed
Jaswant Rai Vs Dharampal and Others
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0053
High Courts02 Nov 1979
Commissioner of Wealth-tax Vs Smt. Devinder Kaur
Punjab And Haryana At Chandigarh · (1984) 146 ITR 234
Income Tax Act, 1961 — Section 2(36)
High Courts02 Nov 1979
Commissioner of Wealth Tax Vs Santokh Singh
Punjab And Haryana At Chandigarh · (1980) 3 TAXMAN 355
Income Tax Act, 1961 — Section 2(36), 27(1)
High Courts02 Nov 1979Allowed
Laxmi Ginning and Oil Mills and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1980) 46 STC 123
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 4, 5
High Courts02 Nov 1979
Commissioner of Wealth-tax Vs Hari Singh
Punjab And Haryana At Chandigarh · (1980) 15 CTR 276 : (1980) 123 ITR 558
Wealth Tax Rules, 1957 — Rule 1
High Courts02 Nov 1979
Janak Raj Chintu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0015
Opium Act, 1878 — Section 9(a)
High Courts02 Nov 1979
Sarwan Ram Vs Amar Nath and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 162 : (1980) 2 ILR (P&H) 54
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts02 Nov 1979Dismissed
Darshan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0011
Penal Code, 1860 (IPC) — Section 494