High Courts15 Oct 1979
Attar Singh Gurmukh Singh Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1982) 136 ITR 589
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,183 of 4,611
High Courts12 Oct 1979
Sher Singh Vs Vijay Kumar and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 270 : (1980) 2 ILR (P&H) 9
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
High Courts12 Oct 1979
Income Tax Officer Vs Vidya Sagar Gupta and Another
Punjab And Haryana At Chandigarh · (1983) 139 ITR 748
Criminal Procedure Code, 1973 (CrPC) — Section 417, 418, 423Income Tax Act, 1961 — Section 277
High Courts12 Oct 1979
COMMISSIONER OF Income Tax Vs PUNJAB IRON AND STEEL CO. (P) LTD.
Punjab And Haryana At Chandigarh · (1980) 14 CTR 409
Income Tax Act, 1961 — Section 34
High Courts11 Oct 1979Dismissed
Krishana Devi and Others Vs Gram Sabha Lahora
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 5
Criminal Procedure Code, 1973 (CrPC) — Section 397, 408Gram Panchayat Act, 1952 — Section 21, 23, 51, 66
High Courts11 Oct 1979Dismissed
Smt. Krishana Devi and others Vs Gram Sabha, Lohara
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 5
Gram Panchayat Act, 1952 — Section 21, 23
High Courts11 Oct 1979Dismissed
Parmal and other Vs Mst. Har Kaur
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts10 Oct 1979
Provident Fund Inspector, Ludhiana Vs Harminder Singh and another
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0026
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(i)(a)
High Courts10 Oct 1979
Commissioner of Income Tax Vs Patiala Flour Mills Co. P. Ltd.
Punjab And Haryana At Chandigarh · (1980) 14 CTR 102 : (1981) 127 ITR 301
Income Tax Act, 1961 — Section 14, 280O, 33(1), 33(2), 80B(5)
High Courts09 Oct 1979Allowed
Rajinder Nath Malhotra Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0034
High Courts09 Oct 1979
Suba Singh and Others Vs Bagicha Singh
Punjab And Haryana At Chandigarh · AIR 1980 P&H 62
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 21 Rule 37, Order 39 Rule 2A, 51 , 58Limitation Act, 1963 — Article 135
High Courts09 Oct 1979
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 112 : (1980) 2 ILR (P&H) 1
Punjab Package Deal Properties (Disposal) Rules, 1976 — Rule 11
High Courts09 Oct 1979
Kartara and another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0012
Penal Code, 1860 (IPC) — Section 34
High Courts04 Oct 1979Dismissed
Amar Chand Vs Bhim Sain
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0025
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 23
High Courts04 Oct 1979Allowed
Ram Kishan Dass Vs Dwarka Parshad Bhousarala
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0009
High Courts03 Oct 1979Allowed
Ladha Ram Vs Ram Sarup
Punjab And Haryana At Chandigarh · (1979) 10 P&H CK 0035
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts28 Sept 1979
Rajender Parshad and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 37
Constitution of India, 1950 — Article 19, 31, 31A, 31A(1)Haryana Municipal Act, 1973 — Section 4 , 6Haryana Municipal Common Lands (Regulation) Act, 1974 — Section 2(g)
High Courts28 Sept 1979
Vikas Manufacturing Company Vs Bharaj Manufacturing Company (Regd.) and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 127
Trade and Merchandise Marks Act, 1958 — Section 105, 106, 28, 30
High Courts28 Sept 1979Allowed
Oriental Fire and General Insurance Co. Ltd. and Others Vs Deep Kaur and Others
Punjab And Haryana At Chandigarh · (1980) ACJ 100
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Criminal Procedure Code, 1973 (CrPC) — Section 174Motor Vehicles Act, 1939 — Section 110A, 81, 95
High Courts27 Sept 1979Allowed
Sardara Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1979) 09 P&H CK 0042
Penal Code, 1860 (IPC) — Section 376