High Courts13 Dec 1979Allowed
Mohan Lal Vs Ram Dass
Punjab And Haryana At Chandigarh · (1979) 12 P&H CK 0007
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,178 of 4,611
High Courts11 Dec 1979Allowed
Rajdhani Films Pvt. Lmt. Vs Northern India Motion Pictures Association and others
Punjab And Haryana At Chandigarh · (1979) 12 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 1979
Commissioner of Income Tax Vs Daljit Singh
Punjab And Haryana At Chandigarh · (1980) 15 CTR 260 : (1981) 131 ITR 719
Income Tax Act, 1961 — Section 256(1), 64(1)
High Courts07 Dec 1979Dismissed
Rajinder Weaving Factory Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 183
Constitution of India, 1950 — Article 226
High Courts06 Dec 1979
Randhir Singh Vs Kamlesh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 70
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Dec 1979Allowed
Smt. Sarswati Vs The State of Punjab and other
Punjab And Haryana At Chandigarh · (1979) 12 P&H CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 216
High Courts04 Dec 1979
Bawa Gopal Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 69
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 9
High Courts03 Dec 1979
Kalu Ram Vs Gonda Mal
Punjab And Haryana At Chandigarh · AIR 1980 P&H 140 : (1980) 1 ILR (P&H) 444 : (1980) 1 RCR(Rent) 289
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 13(2)(1), 14
High Courts03 Dec 1979
East India Cotton Mfg. Co. Limited Vs Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1980) 2 LLJ 360
Constitution of India, 1950 — Article 226, 227
High Courts30 Nov 1979Allowed
Bharat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 179
Criminal Procedure Code, 1973 (CrPC) — Section 313Explosive Substances Act, 1908 — Section 4(1), 5
High Courts30 Nov 1979
Delhi Bhiwani Transport Company Private Limited Vs Ram Nivas Surekha and Others
Punjab And Haryana At Chandigarh · (1980) 82 PLR 249
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110A, 95
High Courts30 Nov 1979
Bishna Ram Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0038
High Courts29 Nov 1979
Balkar Singh and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts28 Nov 1979Dismissed
Ram Krishan Alias Mandola Vs State of Haryana
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0034
Penal Code, 1860 (IPC) — Section 366
High Courts28 Nov 1979Dismissed
State of Haryana Vs The Bhiwani Textile Mills and others
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0019
Penal Code, 1860 (IPC) — Section 120B
High Courts28 Nov 1979Allowed
Raj Kumar Vs Hari Chand
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0004
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts27 Nov 1979Dismissed
Bansal Tool Co. Vs K.L. Guglani, ITO
Punjab And Haryana At Chandigarh · (1980) 3 TAXMAN 486
Arms Act, 1959 — Section 25, 26, 27, 28, 29Customs Act, 1962 — Section 111, 112Penal Code, 1860 (IPC) — Section 411
High Courts27 Nov 1979Dismissed
Inderjit Singh Vs M/s Sidhu Transport Service and another
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0018
Workmens Compensation Act, 1923 — Section 30
High Courts27 Nov 1979
Basal Tool Co. and Others Vs K.L. Guglani, Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (1983) 139 ITR 284
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132(5)
High Courts27 Nov 1979Allowed
Om Parkash Vs Ujjagar Singh and another
Punjab And Haryana At Chandigarh · (1979) 11 P&H CK 0001