High Courts01 Jan 1980
Karnail Singh and Others Vs Kapur Singh and Another
Punjab And Haryana At Chandigarh · AIR 1980 P&H 202 : (1980) 2 ILR (P&H) 224
Civil Procedure Code, 1908 (CPC) — Section 2(2), 97
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,177 of 4,611
High Courts01 Jan 1980Dismissed
Ramel Dass Vs Dharam Singh and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 408
High Courts01 Jan 1980Dismissed
Dei Chand Phaugat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 252
Constitution of India, 1950 — Article 14, 16, 226, 309, 352Punjab Government National Emergency (Concession) Haryana Second Amendment Rules, 1976 — Rule 2Punjab Government National Emergency (Concession) Rules, 1965 — Rule 2
High Courts01 Jan 1980Allowed
Jagan Nath Vs Ganesh and Others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0016
Evidence Act, 1872 — Section 145
High Courts01 Jan 1980
Sardari Lal and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) CriLJ 1151
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 151, 482
High Courts01 Jan 1980
Punjab Film and News Corporation Vs Regional Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 347
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 19A, 7A, 8
High Courts01 Jan 1980
Commissioner of Wealth-tax Vs Daljit Singh
Punjab And Haryana At Chandigarh · (1981) 20 CTR 112 : (1982) 133 ITR 385
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)Wealth Tax Act, 1957 — Section 14(1), 14(2), 18(1)
High Courts01 Jan 1980
Bharat Rubber and Allied Industries Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 46 STC 367
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 10, 11, 12, 13, 14Punjab General Sales Tax Act, 1948 — Section 20, 22
High Courts01 Jan 1980
Commissioner of Income Tax Vs Pretty Cycle Industries
Punjab And Haryana At Chandigarh · (1980) 16 CTR 56 : (1980) 123 ITR 227
High Courts01 Jan 1980
Dr. Paramjit Singh Grewal Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1980) 18 CTR 98 : (1980) 125 ITR 549
Income Tax Act, 1961 — Section 139(1), 139(2), 147, 148, 271(1)
High Courts01 Jan 1980Dismissed
Patiala Bus Sirhind (P.) Ltd. Sirhind Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 472
Motor Vehicles Act, 1939 — Section 47(3), 50, 53(2), 57, 57(3)
High Courts30 Dec 1979
Harjinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1979) 12 P&H CK 0005
Penal Code, 1860 (IPC) — Section 409
High Courts21 Dec 1979
Maharaj Mal Hans Raj Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1982) 133 ITR 361
Income Tax Act, 1961 — Section 139(8), 214, 215, 216, 217
High Courts19 Dec 1979
Commissioner of Income Tax Vs Chief Justice M.S. Gujral
Punjab And Haryana At Chandigarh · (1980) 3 TAXMAN 364
Income Tax Act, 1961 — Section 10(13A)
High Courts19 Dec 1979
Commissioner of Income Tax Vs M.S. Gujral, Chief Justice, Sikkim High Court
Punjab And Haryana At Chandigarh · (1980) 125 ITR 655
Income Tax Act, 1961 — Section 10(13A)Income Tax Rules, 1962 — Rule 2A
High Courts19 Dec 1979
Commissioner of Income Tax Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (1980) 124 ITR 894
Electricity (Supply) Act, 1948 — Section 2, 2(6), 26Income Tax Act, 1922 — Section 10(2)
High Courts19 Dec 1979Allowed
Subash Chander Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 225
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 68
High Courts17 Dec 1979Allowed
Ajit Singh and another Vs Dharmender Singh and others
Punjab And Haryana At Chandigarh · (1979) 12 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12
High Courts17 Dec 1979
Commissioner of Income Tax Vs Jagdish Lal Behl and Others
Punjab And Haryana At Chandigarh · (1980) 15 CTR 281 : (1983) 139 ITR 621
Constitution of India, 1950 — Article 20Income Tax Act, 1961 — Section 276, 276B, 278BPenal Code, 1860 (IPC) — Section 409
High Courts17 Dec 1979Dismissed
Babu Ram and Others Vs Punjab State Electricity Board etc.
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 186
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 110A, 110A(1), 110BPenal Code, 1860 (IPC) — Section 279, 304A