High Courts01 Jan 1980
Commissioner of Income Tax Vs Arun Spinning Mills
Punjab And Haryana At Chandigarh · (1981) 21 CTR 128 : (1982) 133 ITR 382
Income Tax Act, 1961 — Section 33, 43(1), 43A(1), 43A(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,175 of 4,611
High Courts01 Jan 1980
Saraswati Industrial Syndicate Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1982) 133 ITR 812
Income Tax Act, 1922 — Section 18AIndependence Act, 1947 — Section 18(3)
High Courts01 Jan 1980
Smt. Dayawanti Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1981) 20 CTR 114 : (1981) 1 ILR (P&H) 593 : (1981) 128 ITR 504
Wealth Tax Act, 1957 — Section 18(1), 18(2), 18(3), 35
High Courts01 Jan 1980
Commissioner of Wealth-tax Vs Smt. Kamla Devi
Punjab And Haryana At Chandigarh · (1980) 126 ITR 483
Wealth Tax Act, 1957 — Section 18(1)
High Courts01 Jan 1980
Munshi Ram Kheru Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0065
Civil Procedure Code, 1908 (CPC) — Section 115Punjab General Sales Tax Act, 1948 — Section 10, 11, 11A, 22
High Courts01 Jan 1980Allowed
Paul Electric Company Vs The Assistant Excise and Taxation Commissioner (Inspection)
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 199 : (1980) 46 STC 504
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 21, 4, 5, 6
High Courts01 Jan 1980
The State of Punjab Vs Gurdip Singh and Others
Punjab And Haryana At Chandigarh · (1980) CriLJ 1027
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts01 Jan 1980
Bhagwant Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1981) CriLJ 151 : (1981) 2 ILR (P&H) 285
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Marriage Act, 1955 — Section 10
High Courts01 Jan 1980
Sarwan Singh and Another Vs Banti and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 349
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15
High Courts01 Jan 1980Dismissed
Northern India Rubber Mills (Sales) Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0060
Punjab General Sales Tax Act, 1948 — Section 6
High Courts01 Jan 1980
Official Liquidator, Khosla Fans (India) P. Ltd. (In Liquidation) Vs Ramesh Khosla and Others
Punjab And Haryana At Chandigarh · (1983) 53 CompCas 858
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1913 — Section 171Companies Act, 1956 — Section 10, 2(11), 446, 454(5A), 478
High Courts01 Jan 1980
Smt. Meera Jaiswal Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1981) 20 CTR 128 : (1982) 136 ITR 548
Wealth Tax Act, 1957 — Section 5(1)
High Courts01 Jan 1980
Kapur Weaving Factory Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 46 STC 494
Punjab General Sales Tax Act, 1948 — Section 11, 22
High Courts01 Jan 1980
Chattar Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1980) CriLJ 315
Criminal Procedure Code, 1973 (CrPC) — Section 155, 173Penal Code, 1860 (IPC) — Section 109, 134, 160, 323, 506
High Courts01 Jan 1980
Col. His Highness Raja Sir Harindar Singh Brar Bans Bahadur of Faridkot State Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1982) 133 ITR 52
Defence of India Rules, 1962 — Rule 126H(2)
High Courts01 Jan 1980
Commissioner of Income Tax Vs Sadhu Ram
Punjab And Haryana At Chandigarh · (1980) 18 CTR 93 : (1981) 127 ITR 517
Income Tax Act, 1961 — Section 148, 271, 275
High Courts01 Jan 1980
Sharda Trust Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 16 CTR 36 : (1981) 127 ITR 236
Income Tax Act, 1961 — Section 11, 13(2)
High Courts01 Jan 1980
Surjit Kaur Vs Jhujhar Singh
Punjab And Haryana At Chandigarh · AIR 1980 P&H 274
Divorce Act, 1869 — Section 19(4), 7Evidence Act, 1872 — Section 10, 107, 108Hindu Marriage Act, 1955 — Section 11, 23(1), 5
High Courts01 Jan 1980Allowed
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 71
High Courts01 Jan 1980Dismissed
Daya Nand Chaudhary Vs H.L. Sondh and Others
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 127
Constitution of India, 1950 — Article 226