High Courts29 Jan 1980Allowed
Shri Beant Singh Vs Smt. Harbans Kaur
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,173 of 4,611
High Courts29 Jan 1980
Samuel Politus and Another Vs Aziz William Bishop and Others
Punjab And Haryana At Chandigarh · (1980) CriLJ 309
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts28 Jan 1980Allowed
Sham Lal Vs Shmt. Janak Dulari and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0099
Motor Vehicles Act, 1988 — Section 110A
High Courts25 Jan 1980Allowed
Sat Narain Vs Narain Dass and another
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0101
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)
High Courts24 Jan 1980
Mam Chand and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1981) CriLJ 190
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 323
High Courts23 Jan 1980
Commissioner of Income Tax Vs Lakshmi Precision Screws Ltd.
Punjab And Haryana At Chandigarh · (1980) 125 ITR 338
Income Tax Act, 1961 — Section 33(1)
High Courts23 Jan 1980Dismissed
Lachhman Vs Ram Chand
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 257
Punjab Security of Land Tenures Act, 1953 — Section 17A
High Courts21 Jan 1980
Karam Singh and another Vs The Financial Commissioner, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0023
Punjab Security of Land Tenures Act, 1953 — Section 10A(a)
High Courts21 Jan 1980
Commissioner of Income Tax Vs Hill Goods Truck Owners Union
Punjab And Haryana At Chandigarh · (1980) 4 TAXMAN 20
Income Tax Act, 1961 — Section 10, 10(6), 28, 28(iii)
High Courts18 Jan 1980
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) ACJ 346
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304A
High Courts18 Jan 1980Allowed
Makhan Singh and others Vs Tara Singh and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0018
High Courts18 Jan 1980
Commissioner of Income Tax Vs Rattan Trust
Punjab And Haryana At Chandigarh · (1980) 16 CTR 38 : (1980) 123 ITR 562
Income Tax Act, 1961 — Section 11, 13, 13(1)Wealth Tax Act, 1957 — Section 21A
High Courts17 Jan 1980Allowed
Darshan Kumar Vs Mahant Bhagwan Parkash
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0088
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(1)
High Courts16 Jan 1980Allowed
The Radaur Cane Growers Co-op. Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 216
Constitution of India, 1950 — Article 226
High Courts16 Jan 1980
Chaman Lal Vs Munhi Ram and others
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0091
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts16 Jan 1980Dismissed
Mbhar Singh Vs Urmila Devi
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0089
High Courts15 Jan 1980Allowed
Sham Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1980) 2 ILR (P&H) 219
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 68, 69
High Courts15 Jan 1980
Lilawati alias Pushpawati and Others Vs Shiv Singh and Others
Punjab And Haryana At Chandigarh · (1980) ACJ 519
High Courts14 Jan 1980
Kashmiri Lal Vs The Dy. Commissioner, Sonepat and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 209 : (1980) 2 ILR (P&H) 88
Penal Code, 1860 (IPC) — Section 304Punjab Co-operative Societies Act, 1961 — Section 27(1A)Punjab Gram Panchayat Act, 1952 — Section 102(1)
High Courts14 Jan 1980Dismissed
Devi Dass Vs Mohan Lal
Punjab And Haryana At Chandigarh · (1980) 01 P&H CK 0080